High Courts29 Dec 2023Allowed
K.Dineshan Vs A.P.K.Valsan
High Court Of Kerala · (2023) 12 KL CK 0261
Code of Criminal Procedure, 1973 — Section 320(8), 482Negotiable Instrument Act, 1881 — Section 138, 147
COURT ARCHIVE
High Court Of Kerala judgments, 2023
3,204 judgments · page 1 of 161
High Courts29 Dec 2023Disposal Of
M/s AIR Travel Enterprises India Ltd Vs Union Bank Of India
High Court Of Kerala · (2023) 12 KL CK 0258
High Courts29 Dec 2023Disposal Of
Pamba Boat Race Club Vs District Collector, Pathanamthitta District, Pin 689645
High Court Of Kerala · (2023) 12 KL CK 0256
High Courts29 Dec 2023Allowed
Raveendran Pillai Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0255
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 55(i), 55(h)
High Courts29 Dec 2023Allowed
Kuttan @Prajeesh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0254
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 149, 308, 323, 324, 341, 506
High Courts29 Dec 2023Allowed
Siriyak.J Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0253
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 307, 324, 341, 506(ii)
High Courts29 Dec 2023Allowed
Sandheep Kumar.R Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0252
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 308, 323, 341
High Courts29 Dec 2023Allowed
AL Ameen Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0251
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 326
High Courts29 Dec 2023Allowed
Paulson Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0250
Code of Criminal Procedure, 1973 — Section 439Abkari Act, 1 of 1077 — Section 13, 55(i), 63
High Courts29 Dec 2023Allowed
Hari V M Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0249
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 143, 147, 149, 294(b), 308, 323, 324, 326, 341, 506
High Courts29 Dec 2023Allowed
Muhammed Mahin Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0248
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 29
High Courts26 Dec 2023Disposed Of
Smt Jalaja Vs Secretary, Regional Transport Authority
High Court Of Kerala · (2023) 12 KL CK 0247
High Courts26 Dec 2023Disposed Of
GMA Pinnacle Automotives Private Limited Vs Additional/Joint/Deputy/Assistant Commissioner Of Income Tax/Income Tax Officer
High Court Of Kerala · (2023) 12 KL CK 0246
High Courts26 Dec 2023Dismissed
Rakesh Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0245
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 307, 364A, 395, 511
High Courts26 Dec 2023Dismissed
Prasad @ K.C.Babu Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0244
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 324, 341
High Courts26 Dec 2023Disposed Of
Nandakumar Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0243
Code of Criminal Procedure, 1973 — Section 438
High Courts26 Dec 2023Disposed Of
Shajahan Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0242
High Courts26 Dec 2023Allowed
Ratheesh P T Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0241
Indian Penal Code, 1860 — Section 34, 323, 406, 498A
High Courts26 Dec 2023Dismissed
Bindhumol.P.N Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0240
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 324, 326, 341
High Courts26 Dec 2023Dismissed
George Koshy.K Vs State Of Kerala
High Court Of Kerala · (2023) 12 KL CK 0239
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 447, 451, 506Kerala Healthcare Service Persons and Healthcare Service Institutions (Prevention of Violence and Damage to Property) Act, 2012 — Section 3, 4