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High Court Of Kerala judgments, 2023

3,204 judgments · page 161 of 161

High Courts03 Jan 2023Allowed

Khaledur Rahman Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0005

Code of Criminal Procedure, 1973 — Section 439Indian penal Code, 1860 — Section 366, 376(2)(n)Protection of Children from Sexual Offences, Act, 2012 — Section 5(j)(ii), 5(l), 6
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High Courts03 Jan 2023Allowed

Stenil Sebastian Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0004

Code of Criminal Procedure, 1973 — Section 439Indian penal Code, 1860 — Section 509Protection of Children from Sexual Offences, Act, 2012 — Section 11(i), 12
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High Courts03 Jan 2023Allowed

Jasic Ali Vs State Of Kerala

High Court Of Kerala · (2023) 01 KL CK 0003

Code of Criminal Procedure, 1973 — Section 439Indian penal Code, 1860 — Section 34, 109, 354A(2), 354D, 363Kerala Police Act, 2011 — Section 57
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