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High Court Of Kerala judgments, 2021

3,296 judgments · page 1 of 165

High Courts31 Dec 2021Allowed

Sujith A Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0222

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325
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High Courts31 Dec 2021Allowed

Subi S.S. Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0219

Code of Criminal Procedure, 1973 — Section 482Kerala Abkari Act, 1967 — Section 55(a), 58, 67B
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High Courts31 Dec 2021Allowed

Athul P. Biju Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0217

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 294(b), 323, 324, 341
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High Courts31 Dec 2021Allowed

Rojan Paul Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0216

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324, 341, 506(ii)
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High Courts31 Dec 2021Allowed

Sajeev Kumar Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0215

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37
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High Courts31 Dec 2021Allowed

Anees H Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0213

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 468, 471Passports Act, 1967 — Section 12(1)(B)
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High Courts31 Dec 2021Allowed

XXXX Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0210

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354A(1)(i), 354DProtection of Children from Sexual Offences Act, 2012 — Section 8, 11(iv), 12
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High Courts31 Dec 2021Allowed

Jenson Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0209

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 60(3)
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High Courts31 Dec 2021Allowed

Faisal K Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0208

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 365Protection of Children from Sexual Offences Act, 2012 — Section 7, 8
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High Courts31 Dec 2021Allowed

Ansar Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0207

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 307, 326
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High Courts31 Dec 2021Dismissed

Noufal Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0206

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29
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High Courts31 Dec 2021Allowed

Mujeebrehiman Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0205

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324
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