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High Court Of Kerala judgments, 2021

3,296 judgments · page 2 of 165

High Courts31 Dec 2021Allowed

Alan C Sunil Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0201

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 323, 324, 326, 341
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High Courts31 Dec 2021Allowed

Vishnu R Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0200

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 146, 148, 149, 308, 324, 326, 427, 452
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High Courts28 Dec 2021Allowed

Muhsin Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0187

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b)
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High Courts28 Dec 2021Allowed

Shaji Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0185

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 308, 323, 447
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High Courts28 Dec 2021Allowed

Akhil @ Rahul Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0184

Indian Penal Code, 1860 — Section 354A(1)(i), 354B, 354D(2), 363, 366, 370A(1), 307(4), 376(2)(n), 450Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 84Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4, 5(1), 6, 7, 8, 11, 12
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