High Courts21 Dec 1973Dismissed
The Federal bank Ltd. Vs Geevarghese
High Court Of Kerala · (1974) 1 KLJ 57
COURT ARCHIVE
High Court Of Kerala judgments, 1973
317 judgments · page 1 of 16
High Courts19 Dec 1973
Mathew Zacharish Vs State of Kerala and Others
High Court Of Kerala · (1974) CriLJ 1198
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 161, 162, 167Penal Code, 1860 (IPC) — Section 34, 419, 420, 467, 471
High Courts19 Dec 1973Dismissed
K.V.K. Aboobacker Vs Sales Tax Officer and Another
High Court Of Kerala · (1974) 33 STC 345
Kerala General Sales Tax Act, 1963 — Section 18, 18(1), 34
High Courts19 Dec 1973Dismissed
Mathew Zacharia Vs State of Kerala
High Court Of Kerala · (1974) KLJ 54
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 161, 161(1), 162Penal Code, 1860 (IPC) — Section 34, 419, 420, 467, 471
High Courts19 Dec 1973
K.V.K. Aboobacker Vs Sales-Tax Officer 2nd Circle, Tellicherry and another
High Court Of Kerala · (1974) 1 KLJ 18
Kerala General Sales Tax Act, 1963 — Section 17, 18, 18(1), 2(xxx), 34
High Courts18 Dec 1973Allowed
T.M. Chellappan Vs Divisional Personal Officer, Southern Railway, Olavakkot
High Court Of Kerala · (1974) KLJ 109
Constitution of India, 1950 — Article 311Kerala Police Act, 1960 — Section 3, 51A
High Courts18 Dec 1973
T.M. Chellappan Vs Divisional Personnel Officer, Southern Railway
High Court Of Kerala · (1974) 2 LLJ 532
Kerala Police Act, 1960 — Section 51Probation of Offenders Act, 1958 — Section 3
High Courts17 Dec 1973
Michael. A. Kalivayalil Vs The Commissioner of Income Tax, Kerala
High Court Of Kerala · (1974) KLJ 174
Income Tax Act, 1961 — Section 2(14), 255(1), 260, 4
High Courts17 Dec 1973
Michael A. Kallivayalil Vs Commissioner of Income Tax
High Court Of Kerala · (1976) 102 ITR 202
Income Tax Act, 1961 — Section 260, 4
High Courts12 Dec 1973
CIT, Kerala Vs Doris s. Louiz
High Court Of Kerala · (1974) KLJ 44
Income Tax Act, 1961 — Section 10(22), 143(3), 148, 271(1)(c)
High Courts12 Dec 1973Allowed
Mehta and co. Vs Lalen
High Court Of Kerala · (1974) KLJ 98 : (1974) KLJ 126
Transfer of Property Act, 1882 — Section 106, 111, 116
High Courts12 Dec 1973
Commissioner of Income Tax Vs Mrs. Doris S. Luiz
High Court Of Kerala · (1974) 96 ITR 646
Income Tax Act, 1961 — Section 271(1)
High Courts11 Dec 1973Allowed
Manni Vs Moidu and Others
High Court Of Kerala · AIR 1974 Ker 161
Kerala Land Reforms Act, 1963 — Section 2(25), 30B
High Courts07 Dec 1973Allowed
K. Damodharan nair Vs Director of Public Instruction
High Court Of Kerala · (1974) KLJ 21 : (1974) KLJ 19
High Courts06 Dec 1973Dismissed
Parameswaran Nambudiri Vs Kalyani And Others
High Court Of Kerala · (1974) KLJ 19 : (1974) KLJ 16
General Clauses Act, 1897 — Section 4
High Courts05 Dec 1973
Ibrahim Vs State
High Court Of Kerala · (1974) 1 KLJ 45
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 110(a)
High Courts04 Dec 1973
K. Kanthimathi Vs S. Parameswara Iyer
High Court Of Kerala · AIR 1974 Ker 124
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2)Hindu Marriage Act, 1955 — Section 9
High Courts04 Dec 1973Allowed
Kanthimathi Vs Parameswara Iyer
High Court Of Kerala · (1974) 1 KLJ 22
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 18(2)(a), 18(2)(b), 18(2)(g)Hindu Marriage Act, 1955 — Section 9
High Courts30 Nov 1973Dismissed
Ninan Iype Vs John M. Punnan and Another
High Court Of Kerala · (1974) 1 KLJ 51
Factories Act, 1948 — Section 2(k)Transfer of Property Act, 1882 — Section 106
High Courts30 Nov 1973Dismissed
K. Viswanathan nair Vs Kseb
High Court Of Kerala · (1973) 11 KL CK 0001