High Courts29 Dec 2007Dismissed
Southern Structurals Ltd. Vs K.S.E. Board
High Court Of Kerala · (2007) 12 KL CK 0013
Arbitration and Conciliation Act, 1996 — Section 16Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2007
970 judgments · page 1 of 49
High Courts19 Dec 2007Allowed
Kerala Financial Corporation Vs Joint Commissioner of Income Tax and Another
High Court Of Kerala · (2009) 221 CTR 613 : (2009) 308 ITR 434
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 147(2), 148
High Courts18 Dec 2007
Abdul Rahiman, E. Vs Union of India (UOI) and Others
High Court Of Kerala · (2007) 12 KL CK 0052
Customs Act, 1962 — Section 111, 112, 113, 125, 142
High Courts18 Dec 2007Dismissed
Berin P. Varghese and Others Vs State of Kerala
High Court Of Kerala · (2008) CriLJ 1759 : (2008) 1 ILR (Ker) 279 : (2008) 1 KLJ 227 : (2008) 1 KLT 317
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Kerala Prohibition of Ragging Act, 1998 — Section 4Penal Code, 1860 (IPC) — Section 116, 306, 309, 377, 511
High Courts18 Dec 2007
Devassy Vs Koratty Grama Panchayath
High Court Of Kerala · (2007) 12 KL CK 0036
Kerala Land Conservancy Act, 1957 — Section 11(1), 4(1), 5, 7, 8Limitation Act, 1963 — Article 112
High Courts18 Dec 2007
K. Premerajan Vs State of Kerala
High Court Of Kerala · (2008) 1 ILR (Ker) 389 : (2008) 14 VST 202
Kerala General Sales Tax Act, 1963 — Section 10, 10(1), 10(3), 41, 5A
High Courts18 Dec 2007Dismissed
Ramakrishna Sharma S. and Others Vs Inspector of Plantations and Others
High Court Of Kerala · (2008) 1 ILR (Ker) 303 : (2008) 2 LLJ 789
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 227, 239, 240Plantations Labour Act, 1951 — Section 2, 36, 39, 40
High Courts18 Dec 2007Dismissed
Godrej Sara Lee Ltd. Vs Assistant Commissioner (AA) and Another
High Court Of Kerala · (2009) 25 VST 268
High Courts18 Dec 2007
Thayyil Kunhimohammed Haji and Others Vs Darul Huda Islamic Academy and Others
High Court Of Kerala · (2007) 12 KL CK 0009
Waqf Act, 1995 — Section 32, 32(1), 32(2), 36, 37
High Courts18 Dec 2007
Pattakal Cheriyakoya and Others Vs Aliyathammuda Beethathebiyyappura Muthukoya and Others
High Court Of Kerala · (2007) 12 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3(2)Evidence Act, 1872 — Section 35, 45, 81Waqf Act, 1954 — Section 5(2)
High Courts17 Dec 2007Dismissed
Yesudas and Another Vs Sub Inspector of Police and Others
High Court Of Kerala · (2008) CriLJ 1290 : (2007) 1 KLJ 237 : (2008) 1 KLT 245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 320, 320(1), 320(2)Penal Code, 1860 (IPC) — Section 324, 34, 341
High Courts17 Dec 2007
Vijayamoney, K.R. Vs Director of Higher Secondary Education and Others
High Court Of Kerala · (2007) 12 KL CK 0005
Constitution of India, 1950 — Article 226Kerala Education Rules, 1959 — Rule 4
High Courts14 Dec 2007Dismissed
Argus International Vs Assistant Commissioner (Assessment) and Others
High Court Of Kerala · (2008) 14 VST 171
Central Sales Tax Act, 1956 — Section 3Kerala General Sales Tax Act, 1963 — Section 19(2), 19(3), 19(4), 19B
High Courts14 Dec 2007Allowed
Saly Paul and Others Vs The Food Inspector and Another
High Court Of Kerala · (2008) 2 ILR (Ker) 65 : (2008) 1 KLJ 340 : (2008) 1 KLT 896
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 17, 17(2), 17(4), 2(1a)(c)
High Courts13 Dec 2007Allowed
Sugunan N. Vs O.V. Joseph and Others
High Court Of Kerala · (2009) 1 ILR (Ker) 91 : (2009) 1 KLJ 6 : (2009) 1 KLT 160
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 30(2), Order 41 Rule 31
High Courts12 Dec 2007Dismissed
A.P. Varghese and Vs The Kerala State Co-operative Bank Ltd. and Others and etc.
High Court Of Kerala · AIR 2008 Ker 91 : (2008) 3 BC 626 : (2008) 1 ILR (Ker) 294
Banking Regulation Act, 1949 — Section 5, 56Kerala Co-operative Societies Act, 1969 — Section 2, 80(1)Kerala Co-operative Societies Rules, 1969 — Rule 182
High Courts12 Dec 2007
Sasi, K. Vs State of Kerala
High Court Of Kerala · (2007) 12 KL CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(4), 202, 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts12 Dec 2007
Bini Vs Sundaran
High Court Of Kerala · AIR 2008 Ker 84 : (2008) 1 ILR (Ker) 203 : (2008) 1 KLJ 162 : (2008) 1 KLT 331
Civil Procedure Code, 1908 (CPC) — Order 32A Rule 1(3)Family Courts (Procedure) Rules, 1989 — Rule 14, 15, 18, 22, 24Family Courts Act, 1984 — Section 10, 10(1), 10(2), 10(3), 20
High Courts12 Dec 2007
Prakashan Vs State Bank of Travancore
High Court Of Kerala · (2008) 4 BC 245 : (2008) 2 ILR (Ker) 550
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 89(2), Order 21 Rule 90, 47
High Courts12 Dec 2007
State of Kerala and Others Vs Philomina, V.J.
High Court Of Kerala · (2007) 12 KL CK 0006
Kerala Service Rules, 1958 — Rule 33