High Courts24 Dec 1970Allowed
Ayisabeevi and Another Vs Aboobacker
High Court Of Kerala · AIR 1971 Ker 231
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
COURT ARCHIVE
High Court Of Kerala judgments, 1970
221 judgments · page 1 of 12
High Courts24 Dec 1970Dismissed
Kesavan Namboothiri Krishnaru Namboothiri Vs Padmanabhan Velayudhan and Others
High Court Of Kerala · AIR 1971 Ker 234
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts24 Dec 1970Dismissed
M.V. Hydrose Vs Dy. Registrar of Co-operative Societies and Others
High Court Of Kerala · AIR 1972 Ker 233
High Courts23 Dec 1970Dismissed
Krishna Pillai Govinda Pillai Vs Sankara Pillai Govinda Pillai and Another
High Court Of Kerala · AIR 1971 Ker 295
Constitution of India, 1950 — Article 14, 19(1), 19(5), 31AKerala Land Reforms Act, 1963 — Section 106
High Courts23 Dec 1970
M.P. Raghavan Nair Vs State Insurance Officer and Others
High Court Of Kerala · AIR 1971 Ker 175 : (1971) 1 LLJ 196
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11Constitution of India, 1950 — Article 226Kerala State and Subordinate Services Rules, 1958 — Rule 27
High Courts22 Dec 1970Dismissed
Dharmadevan and Others Vs Kesavan Unniparan and Another
High Court Of Kerala · AIR 1971 Ker 221
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 53(1), Order 21 Rule 53(4), 122, 128
High Courts22 Dec 1970
Commissioner of Income Tax Vs Dat Pathe
High Court Of Kerala · (1972) 83 ITR 823
Finance (No. 2) Act, 1962 — Section 2(5)Income Tax (Determination of Export Profits) Rules, 1962 — Rule 2(3)Income Tax Act, 1961 — Section 110, 66, 70
High Courts21 Dec 1970Dismissed
Kathiru Pillai Vs Devasya Mamman
High Court Of Kerala · (1970) 12 KL CK 0017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Dec 1970Dismissed
Markose Peter and Others Vs Chacko Ittycheria
High Court Of Kerala · AIR 1971 Ker 276
Kerala Lanad Reforms Act, 1963 — Section 2(25)
High Courts11 Dec 1970Allowed
Kerala Transport Co. Vs Colonial Distributors and Another
High Court Of Kerala · AIR 1971 Ker 230
High Courts10 Dec 1970Dismissed
R.R.N. Ramalinga Nadar Vs V. Narayana Reddiar
High Court Of Kerala · AIR 1971 Ker 197
Carriers Act, 1865 — Section 1, 2Motor Vehicles Act, 1939 — Section 2(23)
High Courts09 Dec 1970
Victor Fernandez Vs Francis Fernandez Albert Fernandes and Others
High Court Of Kerala · AIR 1971 Ker 168
Constitution of India, 1950 — Article 31A
High Courts09 Dec 1970Dismissed
K. Chandrasekharan Nair Vs State of Kerala and Another
High Court Of Kerala · AIR 1971 Ker 229 : (1971) KLJ 348
Kerala State and Subordinate Services Rules, 1958 — Rule 28
High Courts09 Dec 1970Dismissed
Paul and Another Vs C.I. Antony and Others
High Court Of Kerala · AIR 1971 Ker 277
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts09 Dec 1970Dismissed
Giraja Vs Anantha Bhaktha
High Court Of Kerala · AIR 1971 Ker 236
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 23(1), 3
High Courts08 Dec 1970
Geevarghese Geevarghese and Another Vs Issahak George and Others
High Court Of Kerala · AIR 1971 Ker 270
Succession Act, 1925 — Section 213, 74
High Courts08 Dec 1970Dismissed
Shihabuddin Imbichi Koya Thangal Vs K.P. Ahammed Koya
High Court Of Kerala · AIR 1971 Ker 206
High Courts07 Dec 1970
Velu Viswanthan and Others Vs State Etc.
High Court Of Kerala · (1971) CriLJ 725
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 160, 161, 162, 163, 167
High Courts03 Dec 1970
Joseph Kuruvilla Vs Official Liquidator
High Court Of Kerala · (1971) KLJ 147
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 225Limitation Act, 1963 — Section 5
High Courts02 Dec 1970
Dr. P.A. Varghese Vs Commissioner of Income Tax
High Court Of Kerala · (1971) 80 ITR 180 : (1971) KLJ 191
Income Tax Act, 1961 — Section 56(2)