High Courts23 Dec 2010Dismissed

Anil Kumar Vs K.R. Honey

High Court Of Kerala · (2011) 1 ILR (Ker) 353 : (2011) 1 KLJ 497 : (2011) 2 RCR(Rent) 44

Rent Control Appellate Authority Act, 1965 — Section 11, 11(3), 11(4), 11(8), 20
High Courts23 Dec 2010Dismissed

Kamarudheen Vs S.H.O.

High Court Of Kerala · (2011) CriLJ 1938 : (2011) 2 ILR (Ker) 655 : (2011) 1 KLT 342

Criminal Procedure Code, 1973 (CrPC) — Section 154, 167(2), 408, 438Explosive Substances Act, 1908 — Section 3National Investigation Agency Act, 2008 — Section 15