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High Court Of Kerala judgments, 2026

1,539 judgments · page 1 of 77

High Courts01 Oct 2026

Aslam P.A Vs The Sub Inspector

High Court Of Kerala · (2026) 10 KL CK 0030

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(C), 23, 25, 27A, 28, 29, 41(1), 41(2), 42(1), 42
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High Courts01 Oct 2026

Adwaith T.R. & Ors. Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0029

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 140(2), 140(3), 308(2), 127(2), 115(2), 3(5)Information Technology Act, 2000-Section 66D
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High Courts01 Oct 2026

Kuriyachan Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0028

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 74, 75(1)(i), 75(2), 85
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High Courts01 Oct 2026

Arun Dev V Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0026

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 118(1), 351(3), 126(2), 115(2), 110 read with Section 3(5)
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High Courts01 Oct 2026

Abhishek Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0024

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Protection of Children from Sexual Offences Act, 2012-Section 12, 11(iii)(iv)Bharatiya Nyaya Sanhita, 2023-Section 351, 3(5)
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High Courts01 Oct 2026

Chothish Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0021

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Kerala Abkari Act I of 1077-Sections 8(1), 8(2)
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High Courts01 Oct 2026

Shinymol.T Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0068

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 3(5)
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High Courts01 Oct 2026

Gokul P Ayyappan @ Unni Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0066

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 4(1) r/w 3(a), 6 r/w 5(l), (m), (n) and 8 r/w 7Bharatiya Nyaya Sanhita, 2023-Sections 75(i), 64(1), 64(2)(m), and 126(2)
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High Courts01 Oct 2026

Shinymol.T Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0065

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 3(5)
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High Courts01 Oct 2026

Hafiz Hamza & Ors. Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0064

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 115(2), 118(1), 118(2), 190
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High Courts01 Oct 2026

Shinymol.T Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0063

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 316(2), 318(4) r/w Section 3(5)
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High Courts01 Oct 2026

Babulal Jain Vs The Inspector- Narcotics Control Bureau

High Court Of Kerala · (2026) 10 KL CK 0062

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 47, 48, 35(1)(c), 2(2), 35Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8(c), 27A, 29, 67, 42Bharatiya Nyaya Sanhita, 2023-Section 2(29)
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High Courts01 Oct 2026

Arun Kumar Pandiri Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0061

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 47 and 48, 47, 48, 35(1)(B)(II)Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(c), 23(c), 28 and 29(1) r/w 8(c), 37, 67Constitution of India-Article 22(1)
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High Courts01 Oct 2026

Akhil. R. Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0059

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 4 r/w 3, 12 r/w 11(ii), 11(iv)Bharatiya Nyaya Sanhita, 2023-Sections 64(l), 74, 137(2)
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High Courts01 Oct 2026

Sreeraj @ Raju Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0058

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64, 64(2)(f)(m), 65(1) (2), 45, 351Protection of Children from Sexual Offences Act, 2012-Sections 4(2) r/w 3(a), 6 r/w 5(j)(ii), 5(l), 5(n), 22(3)
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High Courts01 Oct 2026

Shamnad Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0057

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 112
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