High Courts30 Sept 2026
Koushik Takur Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6015
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B)
COURT ARCHIVE
High Court Of Kerala judgments, 2026
1,539 judgments · page 3 of 77
High Courts30 Sept 2026Allowed
University Of Kerala & Anr. Vs Dr.C.Viswanathan & Ors.
High Court Of Kerala · 2008 INSC 930
Kerala High Court Act, 1958-Section 5(i)Constitution of India-Article 226, 14, 32Administrative Tribunals Act, 1985-Section 19, 20, 21
High Courts30 Sept 2026
Vinesh R & Ors. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6239
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2), 118(1), 118(2) and 110 read with Section 3(5)
High Courts30 Sept 2026
Muhammed Binshad Idupodiyan Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6234
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(b)
High Courts30 Sept 2026
Shanseer Ali Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6233
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(b)(ii)(B), 29
High Courts30 Sept 2026
Hamza & Anr. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6232
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 351(2), 126(2), 118(1), 110 read with 3(5)
High Courts30 Sept 2026
Vibeesh & Ors. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6230
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 191(3), 126(2), 115(2), 118(1), 109 r/w 190
High Courts30 Sept 2026
Sujeshkumar Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6229
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4)
High Courts30 Sept 2026
Muhammed Jaseer Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6228
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 318(4)Information Technology Act, 2000-Section 66D
High Courts30 Sept 2026
Shyam S S Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6227
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 303(2)
High Courts30 Sept 2026
Muhammed Asrudeen. N. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6225
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 48Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 42
High Courts30 Sept 2026
Shinto Sebastian Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6224
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420, 34
High Courts30 Sept 2026
Noorudheen T K Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6223
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 74, 75
High Courts30 Sept 2026
Unni @ Saji Daniel & Ors. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6221
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 329(4), 126(2), 118(1), 110, 351(2), 3(5)
High Courts30 Sept 2026
Mable Mary Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 6220
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 35(3)Indian Penal Code, 1860-Sections 406, 420, 463, 464, 465, 467 and 471 r/w 34
High Courts30 Sept 2026
Kevin Alex Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6218
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 333, 296(b), 115(2), 3(5)
High Courts30 Sept 2026
Renjulal R & Ors. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6217
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 118(1), 126(2), 110 r/w Section 3(5)
High Courts30 Sept 2026
Santhosh Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6216
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 115(2), 118(1), 118(2), 309(4), 190
High Courts30 Sept 2026
Melvin Montheru Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 6215
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 238
High Courts30 Sept 2026
Usha P E Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 6208