High Courts29 Sept 2026
Vinod.C & Anr. Vs State Of Kerlam & Ors.
High Court Of Kerala · (2026) 09 KL CK 4917
COURT ARCHIVE
High Court Of Kerala judgments, 2026
1,539 judgments · page 5 of 77
High Courts29 Sept 2026
Kerala Public Service Commission Vs Priyadarsini M.S. & Ors.
High Court Of Kerala · (2026) 09 KL CK 4915
Constitution of India-Article 227
High Courts29 Sept 2026
Shiju P.K Vs Canara Bank
High Court Of Kerala · (2026) 09 KL CK 4912
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
High Courts29 Sept 2026Disposed Of
Suo Motu Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 09 KL CK 4909
Constitution of India-Article 12, 14, 16
High Courts29 Sept 2026
Sumithra P.P Vs The Revenue Divisional Officer & Ors.
High Court Of Kerala · (2026) 09 KL CK 4907
Kerala Conservation of Paddy Land Wet Land Rule-Rule 4(D)
High Courts29 Sept 2026
Sajeev Kumar Vs The Revenue Divisional Officer & Ors.
High Court Of Kerala · (2026) 09 KL CK 4906
High Courts29 Sept 2026
Nilambur Lands LLP Vs The Deputy Collector (D.M) & Ors.
High Court Of Kerala · (2026) 09 KL CK 4905
Conservation of Paddy Land and Wet Land Act, 2008-Section 27 A
High Courts29 Sept 2026
A. Anwar Hussain Vs The State Police Chief & Ors.
High Court Of Kerala · (2026) 09 KL CK 4903
Constitution of India-Article 226
High Courts29 Sept 2026
P.K.Ayoob Vs Revenue Divisional Officer & Ors.
High Court Of Kerala · (2026) 09 KL CK 4902
High Courts29 Sept 2026
Reji T K Vs Deputy Collector (LR) & Ors.
High Court Of Kerala · (2026) 09 KL CK 4900
High Courts29 Sept 2026
Akhil S Appukuttan Vs The Deputy Collector (R.R), Kozhikode Taluk & Ors.
High Court Of Kerala · (2026) 09 KL CK 4899
Kerala Conservation of Paddy Land and Wet Land Act, 2008-Section 5(4)(i)
High Courts29 Sept 2026
Hemalatha Vs The Superintendent & Anr.
High Court Of Kerala · (2026) 09 KL CK 4898
High Courts29 Sept 2026Dismissed
Vijayakumari & Anr. Vs Kesavan Unnithan Damodharan Unnithan & Ors.
High Court Of Kerala · (2026) 09 KL CK 4897
Code of Civil Procedure-Order XXIII Rule 3B, XLVII Rule 1, I Rule 8Hindu Succession Act-Section 7(3)
High Courts29 Sept 2026
State Of Kerala & Ors. Vs M/s. Highway Contractors Pvt. Ltd.
High Court Of Kerala · (2026) 09 KL CK 4896
High Courts29 Sept 2026
Shine Mathew Vs Dency Susanna Das & Anr.
High Court Of Kerala · (2026) 09 KL CK 4895
High Courts29 Sept 2026Allowed
Kerala Small Industries Development Corporation Ltd (SIDCO) Vs M.S. Vasantha & Anr.
High Court Of Kerala · (2026) 09 KL CK 4894
High Courts29 Sept 2026
Nishad Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 4892
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(b), 29
High Courts29 Sept 2026
Pradeep P.K Vs The State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 5043
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(b), 20(b)(ii)(A), 29
High Courts29 Sept 2026
Bineeshkumar Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 5042
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 115(2), 351(2), 310(2), 61(1)(a), 111(1)(i), (ii), (3)