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High Court Of Kerala judgments, 2026

1,539 judgments · page 6 of 77

High Courts29 Sept 2026

Swarup Mohan Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5041

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 79 and 329(4)Protection of Children from Sexual Offences Act, 2012-Sections 11(iii) and 12
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High Courts29 Sept 2026

Rahul N. S. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5038

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 310(2), 311, 115(2), 126(2), 317(3), 324(4), 294(b), 61(2) r/w 3(5)Arms Act, 1956-Section 25(1B) (b)
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High Courts29 Sept 2026

Jenson C.J Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5037

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103(1), 3(5)
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High Courts29 Sept 2026

Najim.A Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5036

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 7, 8, 9(f), 9(l), 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 75(1)(i)
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High Courts29 Sept 2026

Rafeek Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5035

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 118(1)
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High Courts29 Sept 2026

Akash P.S. Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5033

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 183Bharatiya Nyaya Sanhita, 2023-Section 74, 75(1)Protection of Children from Sexual Offences Act, 2012-Section 8 read with Section 7
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High Courts29 Sept 2026

Biju Joseph Vs State Of Kerala

High Court Of Kerala · (2026) 09 KL CK 5032

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 118(1), 117(2), 296(b), 324(4), 3(5)
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High Courts29 Sept 2026

Ansal Sainudeen Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 5030

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 126(2), 115(2), 118(1), 351(2), 324(3) read with 3(5)
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High Courts28 Sept 2026Dismissed

K.N.Suresh Vs Central Bureau Of Investigation

High Court Of Kerala · (2026) 09 KL CK 6235

Prevention of Corruption Act, 1988-Section 7, 13(1)(a), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20Code of Criminal Procedure, 1973-Section 248(1), 428Evidence Act-Section 8, 27, 65B, 154
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