High Courts23 Dec 1960Dismissed
Paulo Vs Kunjuvariathu
High Court Of Kerala · (1961) KLJ 193
Kerala Agrlculturists Debt Relief Act, 1958 — Section 10(4)
COURT ARCHIVE
High Court Of Kerala judgments, 1960
406 judgments · page 1 of 21
High Courts22 Dec 1960
Mani alias Raman Vs Damodara Worrier and Another
High Court Of Kerala · (1961) KLJ 344
Constitution of India, 1950 — Article 227
High Courts22 Dec 1960
Chandrasekharan Nair and Others Vs Secretary to Government of Kerala and Others
High Court Of Kerala · AIR 1961 Ker 303
High Courts21 Dec 1960
Thomas and Others Vs State of Kerala
High Court Of Kerala · (1961) CriLJ 489
Criminal Procedure Code, 1898 (CrPC) — Section 208, 209, 347Penal Code, 1860 (IPC) — Section 148
High Courts20 Dec 1960
Veeriah Reddiar Vs Income Tax Officer
High Court Of Kerala · (1961) KLJ 281
Constitution of India, 1950 — Article 226
High Courts14 Dec 1960Allowed
The Malabar Wholesale Co-operative Stores Ltd. Vs Union of India
High Court Of Kerala · (1961) KLJ 265
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts13 Dec 1960Dismissed
Narayanan Namboodiri Vs Madhavi Amma
High Court Of Kerala · (1961) KLJ 188
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts13 Dec 1960Dismissed
Mrs. P.I. George Vs Addl. Munsiff, Ernakulam and Others
High Court Of Kerala · (1961) KLJ 425
Constitution of India, 1950 — Article 14, 19, 19(l)(f), 226
High Courts12 Dec 1960Dismissed
Chacko and Others Vs Janaki Kunjamma and Others
High Court Of Kerala · (1961) KLJ 988
Trusts Act, 1882 — Section 90
High Courts08 Dec 1960Allowed
Lakshmi Amma Vs Rugmani Amma and Others
High Court Of Kerala · (1961) KLJ 123
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts08 Dec 1960
Mayan Pathumma Hajumma Vs Bill Collector, Kalpetta Panchayat Board and Another
High Court Of Kerala · (1961) KLJ 272
High Courts06 Dec 1960
Clara Vs Joseph and Others
High Court Of Kerala · (1961) KLJ 194
Succession Act, 1925 — Section 63, 65, 66
High Courts06 Dec 1960Dismissed
Joseph Pothen Vs State of Kerala
High Court Of Kerala · AIR 1961 Ker 259
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Dec 1960
Lekhraj Sathramdas Lalvani Vs Mathur and Others
High Court Of Kerala · AIR 1962 Ker 152
Administration of Evacuee Property Act, 1950 — Section 10(2)Constitution of India, 1950 — Article 226
High Courts06 Dec 1960Dismissed
Saraswati Vs Madhavan
High Court Of Kerala · AIR 1961 Ker 297 : (1961) CriLJ 640
Criminal Procedure Code, 1898 (CrPC) — Section 488(1)
High Courts02 Dec 1960Dismissed
Varkey Vs Karthiayani Amma
High Court Of Kerala · (1961) KLJ 985
Transfer of Property Act, 1882 — Section 60, 61, 62
High Courts30 Nov 1960
Kaviraj Pandit Durga Dutt Sharma Vs The Navaratna Pharmaceutical Laboratories
High Court Of Kerala · (1961) KLJ 177
Trade Marks Act, 1940 — Section 46, 6(1)(d)
High Courts29 Nov 1960Dismissed
Palghat Valia Raja Vs T.S. Veeraraghava Iyer
High Court Of Kerala · AIR 1961 Ker 222
Land Acquisition Act, 1894 — Section 30
High Courts28 Nov 1960Allowed
Sukumaran Nair Vs State of Kerala
High Court Of Kerala · (1961) KLJ 96
Penal Code, 1860 (IPC) — Section 268, 290, 504, 95
High Courts28 Nov 1960Dismissed
Mariamma Varghese Vs R.T.O., Kottayam and Others
High Court Of Kerala · (1961) KLJ 1013
Constitution of India, 1950 — Article 226