High Courts02 Dec 1960Dismissed
Itty Kurian and Another Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1962 Ker 267
Banking Companies Act, 1949 — Section 49AConstitution of India, 1950 — Article 14, 19(1), 19(6)
COURT ARCHIVE
High Court Of Kerala judgments, 1960
473 judgments · page 2 of 24
High Courts02 Dec 1960Dismissed
Varkey Vs Karthiayani Amma
High Court Of Kerala · (1961) KLJ 985
Transfer of Property Act, 1882 — Section 60, 61, 62
High Courts30 Nov 1960
Kaviraj Pandit Durga Dutt Sharma Vs The Navaratna Pharmaceutical Laboratories
High Court Of Kerala · (1961) KLJ 177
Trade Marks Act, 1940 — Section 46, 6(1)(d)
High Courts30 Nov 1960
Durga Dutt Sarma Vs Navaratna Pharmaceutical Laboratories
High Court Of Kerala · AIR 1962 Ker 156
Trade Marks Act, 1940 — Section 21, 46, 6, 6(1)
High Courts29 Nov 1960Dismissed
Palghat Valia Raja Vs T.S. Veeraraghava Iyer
High Court Of Kerala · AIR 1961 Ker 222
Land Acquisition Act, 1894 — Section 30
High Courts28 Nov 1960Allowed
Sukumaran Nair Vs State of Kerala
High Court Of Kerala · (1961) KLJ 96
Penal Code, 1860 (IPC) — Section 268, 290, 504, 95
High Courts28 Nov 1960Dismissed
Mariamma Varghese Vs R.T.O., Kottayam and Others
High Court Of Kerala · (1961) KLJ 1013
Constitution of India, 1950 — Article 226
High Courts25 Nov 1960Allowed
Kasargode Bus Transport Co. Vs State of Kerala and Others
High Court Of Kerala · AIR 1962 Ker 14
Motor Vehicles Act, 1939 — Section 60
High Courts24 Nov 1960Allowed
Jayanthilal and Bros. Vs Appellate Assistant Commissioner of Agricultural Income Tax and Sales Tax and Another
High Court Of Kerala · (1961) 5 KLJ 200 : (1961) 12 STC 245
Constitution of India, 1950 — Article 226
High Courts24 Nov 1960
Moideen Kutty Haji Vs Moosa
High Court Of Kerala · (1962) CriLJ 132
Criminal Procedure Code, 1898 (CrPC) — Section 182, 200, 202, 208, 210Penal Code, 1860 (IPC) — Section 466, 471
High Courts24 Nov 1960Allowed
Patti Amma Vs Raman Nair
High Court Of Kerala · AIR 1962 Ker 6
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 96
High Courts24 Nov 1960
Vellanikkara and Thattil Rubber Estates Vs Its Workman and Others
High Court Of Kerala · (1961) 1 LLJ 727
Constitution of India, 1950 — Article 226
High Courts23 Nov 1960Dismissed
Moideenkutty Vs State of Kerala
High Court Of Kerala · AIR 1961 Ker 301
Constitution of India, 1950 — Article 226
High Courts23 Nov 1960Allowed
Venkateswara Prabhu Vs Gespari and Others
High Court Of Kerala · (1961) KLJ 34
Succession Act, 1925 — Section 84, 97
High Courts22 Nov 1960Dismissed
N. Vasudevan Nair Vs Government of Kerala and Another
High Court Of Kerala · AIR 1962 Ker 43
Constitution of India, 1950 — Article 266, 311(2)Travancore Public Servants (Inquiries) Act, 1122 — Section 2
High Courts18 Nov 1960Dismissed
Vaidyanatha Ayyer Vs State of Kerala
High Court Of Kerala · AIR 1961 Ker 175 : (1961) CriLJ 816
Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 409
High Courts16 Nov 1960
State of Kerala Vs Kannan Devan Hills Produce Co. and Another
High Court Of Kerala · (1961) KLJ 467
Arbitration Act, 1940 — Section 14(2), 33
High Courts15 Nov 1960Allowed
Kumara Pillai Vs Thomas
High Court Of Kerala · AIR 1961 Ker 287
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts14 Nov 1960Dismissed
Kamalamma Vs State of Kerala
High Court Of Kerala · (1960) KLJ 1497
Penal Code, 1860 (IPC) — Section 302, 318
High Courts14 Nov 1960Dismissed
P. Kunju Raman Vs V.R. Krishna Iyer
High Court Of Kerala · AIR 1961 Ker 188
Constitution of India, 1950 — Article 226Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 — Rule 64(3)