High Courts11 Jul 2018Allowed
Mukesh M.K. Vs State Of Kerala
High Court Of Kerala · (2018) 07 KL CK 0001
Indian Penal Code, 1860 — Section 294(b)Kerala Abkari Act, 1977 — Section 8(2), 15CDowry Prohibition Act, 1961 — Section 8
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 1 of 19
High Courts15 Mar 2018
Ahsik Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0167
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(f)(i)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 5(1)(m), 6, 9(1)(m), 10, 11(5)
High Courts15 Mar 2018
Ajin P. Shaji,Aged 19 Years Vs Station House Officer
High Court Of Kerala · (2018) 03 KL CK 0166
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341
High Courts15 Mar 2018
Antony Joseph Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0165
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 406, 420, 506(1)
High Courts15 Mar 2018Allowed
Commissioner Of Income Tax (Central), Cochin. Vs M/S.Parrisons Roller Flour Mills Pvt. Ltd.
High Court Of Kerala · (2018) 03 KL CK 0164
Income-tax Act, 1961 — Section 31, 32, 40A(3), 142, 143(1), 143(3), 147, 147(1), 148
High Courts15 Mar 2018Allowed
Faris, Aged 28 Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0163
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts15 Mar 2018
Jithin Raj.V.R Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0162
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324, 341
High Courts15 Mar 2018Dismissed
K.Cherian Kurian Vs P.K.Radhakrishnan
High Court Of Kerala · (2018) 03 KL CK 0161
Negotiable Instruments Act, 1881 — Section 138
High Courts15 Mar 2018
K.P. Manikandan Vs Regional Transport Authority
High Court Of Kerala · (2018) 03 KL CK 0160
Motor Vehicles Act 1988 — Section 68FF, 80(3), 98, 100, 100(3), 102, 104Kerala Motor Vehicles Rules, 1989 — Rule 2(oa)
High Courts15 Mar 2018
Kunjumon@Joseph Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0159
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 326, 447, 506(i)
High Courts15 Mar 2018
Mathai Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0158
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 324, 427, 452
High Courts15 Mar 2018
Monsoor Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0157
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 341, 353
High Courts15 Mar 2018
Raju Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0156
Code Of Criminal Procedure, 1973 — Section 174, 438Indian Penal Code, 1860 — Section 306
High Courts15 Mar 2018Dismissed
Vijeesh. V Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0155
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 341, 308, 324, 326,
High Courts15 Mar 2018
Vinod, S/O. Vidhyadharan Nair Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0154
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(i)(n), 377Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5(l), 5(m), 5(n), 5(p), 6
High Courts14 Mar 2018Dismissed
Brijesh Haridas Vs Ramachandran @ Unni
High Court Of Kerala · (2018) 03 KL CK 0153
Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 2 Rule 4, Order 14 Rule 1, Order 1 Rule 10(4)
High Courts14 Mar 2018Partly Allowed
Commissioner Of Customs Vs M/S.Parag Domestic Appliances
High Court Of Kerala · (2018) 03 KL CK 0152
Customs Act, — Section 47, 112(a), 114AA, 125Foreign Trade (Development and Regulation) Act, 1992 — Section 5, 6, 10, 11, 11(1), 11(2), 11(8), 11(9)Environment (Protection) Act, 1986 — Section 6, 8, 10, 11, 11(1), 11(2), 11(8), 11(9), 25
High Courts14 Mar 2018
Jibu Cleetus Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0151
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 427
High Courts14 Mar 2018Allowed
K.P.Francis Vs Fair Kuries Pvt.Ltd.
High Court Of Kerala · (2018) 03 KL CK 0150
Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 142Companies Act 1956 — Section 536Companies Act 2013 — Section 326, 327, 334
High Courts14 Mar 2018
Kailas T. Vikraman Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0149
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 308, 323, 324, 341