High Courts12 Mar 2018Allowed
Rajesh Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0127
Indian Penal Code, 1860 — Section 415, 420Code Of Criminal Procedure, 1973 — Section 156(3)
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 3 of 19
High Courts12 Mar 2018Allowed
Santhosh Vs Sub Inspector Of Police
High Court Of Kerala · (2018) 03 KL CK 0126
Indian Penal Code, 1860 — Section 420, 468Code Of Criminal Procedure, 1973 — Section 438
High Courts09 Mar 2018
Sabik Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0125
Indian Penal Code, 1860 — Section 34, 498(A)
High Courts09 Mar 2018Allowed
Ratheesh Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0124
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354, 376Information Technology Act, 2000 — Section 66(E), 67, 67(A)
High Courts09 Mar 2018Dismissed
Nagaraja S.J Vs Shriram Transport Finance Co. Ltd
High Court Of Kerala · (2018) 03 KL CK 0123
Arbitration and Conciliation Act, 1996 — Section 9(1), 39
High Courts09 Mar 2018Allowed
Mohammed Sharif Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0122
Indian Penal Code, 1860 — Section 34, 406, 420, 468Code of Criminal Procedure, 1973 — Section 438
High Courts09 Mar 2018Allowed
Jubin Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0121
Code of Criminal Procedure, 1973 — Section 173, 438Kerala Abkari Act, — Section 8(1), 8(2), 41
High Courts08 Mar 2018Disposed Off
Saju @ Shajahan, Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0119
Indian Penal Code, 1860 — Section 34, 376(D)
High Courts08 Mar 2018Allowed
George, S/O. Varkey Vs Leela, W/O. James
High Court Of Kerala · (2018) 03 KL CK 0118
High Courts08 Mar 2018Allowed
Commissioner Of Income Tax Vs M/S.Tata Ceramics Ltd.
High Court Of Kerala · (2018) 03 KL CK 0117
Income Tax Act, 1961 — Section 64, 147, 148
High Courts07 Mar 2018
State Of Kerala Vs V.P.Muraleedharan
High Court Of Kerala · (2018) 03 KL CK 0116
High Courts07 Mar 2018Disposed Off
Shivarama B.T Vs Vellarikundu Primary Co-Operative Agricultural
High Court Of Kerala · (2018) 03 KL CK 0115
Constitution of India, 1950 — Article 226
High Courts07 Mar 2018Dismissed
Safiya, D/O T.A. Abdulla Vs Special Tahsildar
High Court Of Kerala · (2018) 03 KL CK 0114
Land Acquisition Act, 1894 — Section 4(1)
High Courts07 Mar 2018Disposed Off
R.P. Sivadas Vs Joint Registrar Of Co-Operative Societies (General)
High Court Of Kerala · (2018) 03 KL CK 0113
High Courts07 Mar 2018Disposed Off
N.S.S. Karayogam Branch No.1617 Vs Kayikkara Chelatt Manchezhan
High Court Of Kerala · (2018) 03 KL CK 0112
High Courts07 Mar 2018Dismissed
K. George Babu Vs Varghese
High Court Of Kerala · (2018) 03 KL CK 0110
Evidence Act, 1872 — Section 91, 92
High Courts07 Mar 2018Disposed Off
C.T. James Vs Excise Commissioner
High Court Of Kerala · (2018) 03 KL CK 0109
Constitution of India, 1950 — Article 226
High Courts06 Mar 2018Disposed Off
United India Insurance Company Limited Vs Prashanth And Ors
High Court Of Kerala · (2018) 03 KL CK 0104
Code Of Civil Procedure, 1908 — Section 7(1), 24, 24(1)Code Of Criminal Procedure, 1973 — Section 25