High Courts01 Mar 2018Disposed Off
Madhavan @APPELLANT@Hash The Assistant Registrar Of Co-Operative Societies And Anr
High Court Of Kerala · (2018) 03 KL CK 0082
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 5 of 19
High Courts01 Mar 2018Disposed Off
M/s J.R.Granites @APPELLANT@Hash The District Geologist And Ors
High Court Of Kerala · (2018) 03 KL CK 0081
Kerala Irrigation And Water Conservation Act, 2003 — Section 40(2)
High Courts01 Mar 2018Disposed Off
T.K.Haridasan @APPELLANT@Hash The District Collector And Anr
High Court Of Kerala · (2018) 03 KL CK 0079
Arms Act, 1978 — Section 14
High Courts01 Mar 2018Dismissed
Shantha Panicker And Anr @APPELLANT@Hash The Authorized Officer Dewan Housing Finance Corporation Ltd And Anr
High Court Of Kerala · (2018) 03 KL CK 0078
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17
High Courts01 Mar 2018Disposed Off
Naseer @APPELLANT@Hash The Secretary
High Court Of Kerala · (2018) 03 KL CK 0077
Constitution Of India, 1950 — Article 226
High Courts01 Mar 2018Disposed Off
The Kanhikulam Service Co-Operative Bank Ltd @APPELLANT@Hash The Income Tax Officer And Anr
High Court Of Kerala · (2018) 03 KL CK 0076
Income Tax Act, 1961 — Section 220(6)
High Courts01 Mar 2018Disposed Off
The Vadavannur Service Co-Operative Bank Ltd @APPELLANT@Hash The Income Tax Officer And Anr
High Court Of Kerala · (2018) 03 KL CK 0075
Income Tax Act, 1961 — Section 220(6)
High Courts01 Mar 2018Disposed Off
M/s. Ernad Engineering Enterprises @APPELLANT@Hash The Income Tax Officer And Anr
High Court Of Kerala · (2018) 03 KL CK 0074
Kerala Value Added Tax Act, 2003 — Section 25(1)
High Courts01 Mar 2018Disposed Off
The Moolathara Service Co-Operative Bank Ltd @APPELLANT@Hash The Income Tax Officer And Anr
High Court Of Kerala · (2018) 03 KL CK 0073
Income Tax Act, 1961 — Section 220(6)
High Courts01 Mar 2018Disposed Off
Krishnamani @APPELLANT@Hash Ottapalam Co-Operative Urban Bank Ltd And Anr
High Court Of Kerala · (2018) 03 KL CK 0072
High Courts01 Mar 2018Disposed Off
O.P. Achuthankutty @APPELLANT@Hash The Deputy Commissioner Of Income Tax And Ors
High Court Of Kerala · (2018) 03 KL CK 0071
Income Tax Act, 1961 — Section 220(6)
High Courts01 Mar 2018Disposed Off
K J Mathew @APPELLANT@Hash Regional Transport Authority And Anr
High Court Of Kerala · (2018) 03 KL CK 0069
Motor Vehicles Act, 1988 — Section 87(1)(c)
High Courts01 Mar 2018Disposed Off
Basheer @APPELLANT@Hash The Secretary And Anr
High Court Of Kerala · (2018) 03 KL CK 0068
Constitution Of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 56, 56(1), 56(4), 59, 60, 83Kerala Motor Vehicles Rules, 1989 — Rule 174, 174(2)(c)
High Courts01 Mar 2018Disposed Off
M/s.Canara Bank Ltd @APPELLANT@Hash Regional Transport Officer And Anr
High Court Of Kerala · (2018) 03 KL CK 0067
Motor Vehicles Act, 1988 — Section 51(5)
High Courts01 Mar 2018Dismissed
Suresh.G @APPELLANT@Hash The Excise Commissioner And Ors
High Court Of Kerala · (2018) 03 KL CK 0065
Foreign Liquor Rules, 1953 — Rule 13(1)
High Courts01 Mar 2018Disposed Off
Babu Abraham @APPELLANT@Hash Revenue Divisional Officer And Ors
High Court Of Kerala · (2018) 03 KL CK 0064
High Courts01 Mar 2018Disposed Off
Rekha N.R @APPELLANT@Hash State Of Kerala And Ors
High Court Of Kerala · (2018) 03 KL CK 0063
High Courts01 Mar 2018Dismissed
Santhosh Kannampara @APPELLANT@Hash Security And Exchange Board Of India And Ors
High Court Of Kerala · (2018) 03 KL CK 0062
Securities And Exchange Board Of India Act, 1992 — Section 11, 11(A)
High Courts01 Mar 2018Disposed Off
Raimole Kurian @APPELLANT@Hash The State Of Kerala And Ors
High Court Of Kerala · (2018) 03 KL CK 0061
High Courts01 Mar 2018Disposed Off
Mrs. Shajina Hashim @APPELLANT@Hash The Kannur Municipal Corporation And Ors
High Court Of Kerala · (2018) 03 KL CK 0060