High Courts01 Mar 2018Disposed Off
B. Cherupushpam And Ors @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0039
Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 506(2)
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 7 of 19
High Courts01 Mar 2018Disposed Off
Saramma And Ors @APPELLANT@Hash Jacob And Anr
High Court Of Kerala · (2018) 03 KL CK 0038
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
James Joseph @APPELLANT@Hash Thomman Joseph And Ors
High Court Of Kerala · (2018) 03 KL CK 0037
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
Kanjiravilakom Devi Temple (Deity) And Ors @APPELLANT@Hash The Secretary And Ors
High Court Of Kerala · (2018) 03 KL CK 0036
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
Melvin Joseph And Anr @APPELLANT@Hash Jayanandakumar
High Court Of Kerala · (2018) 03 KL CK 0035
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
M/S. Peevees Enterprises And Anr @APPELLANT@Hash A.Aliyar Kunju
High Court Of Kerala · (2018) 03 KL CK 0033
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Dismissed
Daniel @APPELLANT@Hash Mathew And Ors
High Court Of Kerala · (2018) 03 KL CK 0032
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
Monson Thomas @APPELLANT@Hash Lailimma Sibichen
High Court Of Kerala · (2018) 03 KL CK 0031
Constitution Of India, 1950 — Article 227
High Courts01 Mar 2018Disposed Off
Lincy Earnest @APPELLANT@Hash Union Of India And Ors
High Court Of Kerala · (2018) 03 KL CK 0029
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(3), 7(1)
High Courts01 Mar 2018Allowed
Bijimol Menamparampil Sivanandan @APPELLANT@Hash K.K.Sivakumar
High Court Of Kerala · (2018) 03 KL CK 0028
Guardian And Wards Act, 1890 — Section 17
High Courts01 Mar 2018Dismissed
V.K.Riyas @APPELLANT@Hash Marshida
High Court Of Kerala · (2018) 03 KL CK 0027
High Courts01 Mar 2018Disposed Off
Kamarunissa And Ors @APPELLANT@Hash New India Insurance Company Ltd
High Court Of Kerala · (2018) 03 KL CK 0026
High Courts01 Mar 2018Disposed Off
Shyja @APPELLANT@Hash Oriental Insurance Co.Ltd.
High Court Of Kerala · (2018) 03 KL CK 0025
High Courts01 Mar 2018Disposed Off
Shanavas K.A. @APPELLANT@Hash V Jayalakshmi And Ors
High Court Of Kerala · (2018) 03 KL CK 0024
First Schedule to the Workmen's Compensation Act, 1923 — Section 168, 169
High Courts01 Mar 2018Disposed Off
The Commissioner Of Income Tax @APPELLANT@Hash Cochin Shipyard Ltd
High Court Of Kerala · (2018) 03 KL CK 0023
Income Tax Act, 1961 — Section 32(2), 263
High Courts01 Mar 2018Allowed
The Commissioner Of Income Tax @APPELLANT@Hash The Fertilizers And Chemicals Travancore Ltd
High Court Of Kerala · (2018) 03 KL CK 0022
Income Tax Act, 1961 — Section 140(a), 143(3), 147, 154, 234, 234(b), 234(b)(1), 234(b)(2), 234(b)(3), 234(c)
High Courts01 Mar 2018Disposed Off
Chandramathy @APPELLANT@Hash The Taluk Land Board And Anr
High Court Of Kerala · (2018) 03 KL CK 0021
Kerala Land Reforms Act, 1963 — Section 103Code Of Civil Procedure, 1908 — Section 115
High Courts01 Mar 2018Disposed Off
Balamurali @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0020
Indian Penal Code, 1860 — Section 352, 354, 451, 452, 506(1), 506(2)Code Of Criminal Procedure, 1973 — Section 313, 357(4)
High Courts01 Mar 2018Allowed
Raveendran @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0019
Indian Penal Code, 1860 — Section 380, 457, 461Code Of Criminal Procedure, 1973 — Section 41, 313Evidence Act, 1872 — Section 27
High Courts01 Mar 2018Disposed Off
Sreeni @ Sreenivasan And Ors @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0018
Indian Penal Code, 1860 — Section 307, 323, 326, 341Code Of Criminal Procedure, 1973 — Section 313, 357(1)(b)