High Courts01 Mar 2018Disposed Off
Skaria Varghese @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0017
Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 8 of 19
High Courts01 Mar 2018Disposed Off
Thathan @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0016
Indian Penal Code, 1860 — Section 279, 304(A)Code Of Criminal Procedure, 1973 — Section 313, 354(4)
High Courts01 Mar 2018Disposed Off
Shinu K.R. @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0014
Indian Penal Code, 1860 — Section 376
High Courts01 Mar 2018Allowed
Rakhil @ Mini @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0013
Indian Penal Code, 1860 — Section 294(b), 349, 354Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(11)Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Mar 2018Disposed Off
Nirmala @ Mini @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0012
Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7Indian Penal Code, 1860 — Section 366(A), 376(2)(g)
High Courts01 Mar 2018Allowed
Arun @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0011
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 232
High Courts01 Mar 2018Allowed
Sugathan @APPELLANT@Hash State Of Kerala And Ors
High Court Of Kerala · (2018) 03 KL CK 0010
Indian Penal Code, 1860 — Section 34, 324, 341
High Courts01 Mar 2018Allowed
Sajeena @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0009
Indian Penal Code, 1860 — Section 34, 294, 324, 326, 506
High Courts01 Mar 2018Allowed
Haridasan Muthukote @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0008
Indian Penal Code, 1860 — Section 34, 498(A)
High Courts01 Mar 2018Disposed Off
A.V.Basheer @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0007
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 332
High Courts01 Mar 2018Allowed
Hareesan @ Hareeshkumar @APPELLANT@Hash State Of Kerala And Anr
High Court Of Kerala · (2018) 03 KL CK 0006
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 341, 427, 506(2)
High Courts01 Mar 2018Allowed
Samad And Anr @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0005
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 308, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 232
High Courts01 Mar 2018Allowed
P.K.Vikraman @APPELLANT@Hash State
High Court Of Kerala · (2018) 03 KL CK 0004
Prevention Of Corruption Act, 1988 — Section 7, 20
High Courts01 Mar 2018Allowed
Sanjeeva And Anr @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0003
Indian Penal Code, 1860 — Section 143, 147, 149, 323, 326, 341Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(2)(v)(a), 14(A), 18
High Courts01 Mar 2018Disposed Off
Rajesh @APPELLANT@Hash State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0002
Indian Penal Code, 1860 — Section 143, 147, 149, 323, 326, 341Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, — Section 3(1)(s), 3(2)(v)(a), 14(A), 18
High Courts01 Mar 2018Dismissed
Nazeehudeen. M @APPELLANT@Hash M. Basheer
High Court Of Kerala · (2018) 03 KL CK 0001
Contempt Of Courts Act, 1971 — Section 10, 12Contempt Of Courts (High Court Of Kerala) Rules, — Rule 3, 4Travancore-Cochin Literary, Scientific And Charitable Societies Registration Act, 1955 — Section 25
High Courts28 Feb 2018Allowed
Lysamma Francis @APPELLANT@Hash State Of Kerala And Ors
High Court Of Kerala · (2018) 02 KL CK 0111
Constitution Of India, 1950 — Articles 166(2)
High Courts28 Feb 2018Disposed Off
P.Ranjith Kumar @APPELLANT@Hash District Panchayath And Ors
High Court Of Kerala · (2018) 02 KL CK 0110
High Courts28 Feb 2018Disposed Off
Sreeja.G @APPELLANT@Hash Pradeep.D
High Court Of Kerala · (2018) 02 KL CK 0109
Civil Procedure Code, 1908 — Section 24
High Courts28 Feb 2018Disposed Off
Somol Johnson @APPELLANT@Hash Cipin Thomasi
High Court Of Kerala · (2018) 02 KL CK 0108
Civil Procedure Code, 1908 — Section 24