High Courts12 Oct 1949
Gunamudayan Packianathan, Christian, Vellam Odi, Nelvely desom, Nattalam Pakuthy Vs Sirkar Prosecutor
High Court Of Kerala · AIR 1950 Ker 5 : (1950) CriLJ 569
Travancore Penal Code — Section 469, 473
COURT ARCHIVE
4 judgments · page 1 of 1
High Court Of Kerala · AIR 1950 Ker 5 : (1950) CriLJ 569
High Court Of Kerala · AIR 1950 Ker 14 : (1950) CriLJ 658
High Court Of Kerala · AIR 1950 Ker 20 : (1950) CriLJ 833
High Court Of Kerala · AIR 1950 Ker 12 : (1950) CriLJ 653