High Courts03 Feb 1946Dismissed
Raman Kunjukrishnan Vs Raman Viswanathan and Others
High Court Of Kerala · AIR 1964 Ker 314
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 15, 2(4), 65Travancore Civil Courts Act, 1084 — Section 10, 14, 9
COURT ARCHIVE
High Court Of Kerala judgments, 1946
1 judgments · page 1 of 1