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COURT ARCHIVE

High Court Of Kerala judgments, 2005

781 judgments · page 1 of 40

High Courts23 Dec 2005

Moosa Vs Sub Inspector of Police

High Court Of Kerala · (2006) CriLJ 1922 : (2006) 1 ILR (Ker) 237 : (2006) 1 KLT 552 : (2006) 3 RCR(Criminal) 221

Arms Act, 1959 — Section 19Constitution of India, 1950 — Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 236, 237, 299, 364
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High Courts23 Dec 2005Dismissed

Narayanan Vs Meenakshi

High Court Of Kerala · AIR 2006 Ker 143 : (2006) 1 ILR (Ker) 362 : (2006) 1 KLT 210 : (2006) 3 RCR(Civil) 772

Hindu Succession (Amendment) Act, 2005 — Section 4Hindu Succession Act, 1956 — Section 23
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High Courts23 Dec 2005

State of Kerala Vs Vishnu

High Court Of Kerala · (2006) 1 ILR (Ker) 171 : (2006) 1 KLT 445

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 2, 38, 438, 438(1), 438(3)Criminal Rules of Practice and Circular Orders, 1990 — Rule 30, 31, 32, 33, 34
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High Courts23 Dec 2005Allowed

Shiji P. Antony Vs State of Kerala

High Court Of Kerala · (2006) CriLJ 1097 : (2006) 1 KLT 331

Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 439(2), 482Penal Code, 1860 (IPC) — Section 308, 326, 447
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High Courts23 Dec 2005Allowed

Deepa Vs Consumer Disputes Redressal Forum

High Court Of Kerala · (2006) 1 ILR (Ker) 559 : (2006) 1 KLT 778

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 19, 21Consumer Protection Act, 1986 — Section 25, 27
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High Courts22 Dec 2005

Sankuru Vs Gopinathan

High Court Of Kerala · (2006) 2 ALD(Cri) 1 : (2006) 4 BC 521 : (2006) 1 ILR (Ker) 224 : (2006) 2 RCR(Criminal) 113

Criminal Procedure Code, 1973 (CrPC) — Section 30, 357(3), 431Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts22 Dec 2005Dismissed

George Mathew Vs State of Kerala

High Court Of Kerala · (2006) 1 ILR (Ker) 397 : (2006) 2 KLT 903

Constitution of India, 1950 — Article 14, 226Electricity Act, 1910 — Section 24Kerala Conditions of Supply of Electricity Energy Regulations, 1990 — Regulation 14
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