High Courts28 Dec 2013Allowed
Aneesh Vs State of Kerala
High Court Of Kerala · (2014) 1 ILR (Ker) 982
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 1 of 70
High Courts24 Dec 2013
Mohanan Vs Sulthan Batheri Service Co-operative Bank Ltd.
High Court Of Kerala · (2014) 1 KLT 425
High Courts23 Dec 2013
Nandakumar T.P. Vs Renjitha Markose and Others
High Court Of Kerala · (2013) 4 KHC 315 : (2013) 4 KLJ 526
High Courts21 Dec 2013
Vijaykumar Vs Business India Builders and Developers Ltd.
High Court Of Kerala · (2014) 118 CLA 382
High Courts20 Dec 2013Dismissed
Dr. A.K. Unmesh Vs State of Kerala
High Court Of Kerala · (2014) 1 KHC 641
High Courts20 Dec 2013Dismissed
M Far Hotels Ltd. Vs State of Kerala
High Court Of Kerala · (2014) 1 KHC 216
High Courts20 Dec 2013Dismissed
Kuwait Airways Corporation Vs Union of India and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 681 : (2014) 1 KHC 245 : (2014) 1 KLJ 739 : (2014) 1 KLT 382
High Courts20 Dec 2013
Mohandas Panicker P. Vs K.K. Dakshayani and Another
High Court Of Kerala · (2014) 1 ILR (Ker) 538 : (2014) 1 KHC 253 : (2014) 1 KLJ 714 : (2014) 1 KLT 397 : (2014) 1 RCR(Civil) 1008
High Courts20 Dec 2013Dismissed
Musthaffa Vs Assistant Motor Vehicle Inspector
High Court Of Kerala · (2014) 1 ILR (Ker) 977 : (2014) 1 KLT 575
High Courts20 Dec 2013
M Far Hotels Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 216
High Courts20 Dec 2013
Jyothilal Vs Mathai
High Court Of Kerala · (2014) 1 ILR (Ker) 475 : (2014) 1 KHC 153 : (2014) 1 KLT 147
High Courts20 Dec 2013Dismissed
State of Kerala and Others Vs Janamma P.
High Court Of Kerala · (2014) 1 KHC 289 : (2014) 1 KLT 312
High Courts20 Dec 2013Dismissed
Unmesh A.K. (Dr.) Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 KHC 641
High Courts20 Dec 2013Disposed Off
Mary and Others Vs United India Insurance Co. Ltd. and Another
High Court Of Kerala · (2014) 1 KLJ 805
High Courts20 Dec 2013Allowed
Krishnan Nair Vs Joint Registrar of Co-operative Societies
High Court Of Kerala · (2014) 1 KLJ 185 : (2014) 1 KLT 116
High Courts20 Dec 2013Dismissed
Unnikrishnan A.G. Vs Commissioner of Excise, Tvm and Another
High Court Of Kerala · (2014) 1 KHC 140 : (2014) 1 KLJ 747
High Courts19 Dec 2013
Aloshias C. Antony Vs Chief Secretary, Government of Kerala and Others
High Court Of Kerala · (2014) 1 KHC 329 : (2014) 1 KLJ 573
High Courts18 Dec 2013Dismissed
E.S.I. Corporation Vs Kerala Solvent Extractions Ltd.
High Court Of Kerala · (2014) 1 KHC 202
High Courts18 Dec 2013Disposed Off
Prakash N. Vs Principal, Government Law College, Ekm and Others
High Court Of Kerala · (2014) 1 KHC 129 : (2014) 1 KLJ 734 : (2014) 1 KLT 232