High Courts03 Jan 2013Disposed Off
Anto Nitto Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2013) 158 CTR 100 : (2013) 350 ITR 305
Income Tax Act, 1961 — Section 220(2A)
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 69 of 70
High Courts03 Jan 2013Allowed
Mathiri Vs Mohan
High Court Of Kerala · (2013) 1 KLJ 611 : (2013) 1 KLT 454
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 21 Rule 34, Order 7 Rule 3, 115, 152Constitution of India, 1950 — Article 142, 226, 227
High Courts03 Jan 2013
Mathrubhumi Printing and Publishing Co. Limited Vs The Keala State Electricity Board and Others
High Court Of Kerala · (2013) 01 KL CK 0060
High Courts03 Jan 2013Dismissed
Rev. L.T. Pavithara Singh Vs Trivandrum Synod Credential Committee and Others
High Court Of Kerala · (2013) 01 KL CK 0059
Constitution of India, 1950 — Article 227
High Courts03 Jan 2013Allowed
Rajesh Panicker, Viswanatha Panicker and Maniyamma Vs Lathi and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts03 Jan 2013Dismissed
Smijith and Damodharan Vs Rajalakshmi and Varghese Thottathil House
High Court Of Kerala · (2013) 01 KL CK 0049
Constitution of India, 1950 — Article 227
High Courts03 Jan 2013
K.M. Jahana Vs Assistant Engineer, Electrical Section and Assistant Executive Engineer Electrical Sub Division, KSEB
High Court Of Kerala · (2013) 01 KL CK 0001
High Courts02 Jan 2013Dismissed
Baisil Attippety @ Basil A.G. Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 368
High Courts02 Jan 2013Dismissed
Baisil Attippety @ Basil A.G. Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 KHC 368
High Courts02 Jan 2013Dismissed
Saji Sebastian and Varghese @ Kunjukochu Vs Maruyakutty, Raju Mathew and Viju Mathew
High Court Of Kerala · (2013) 01 KL CK 0180
High Courts02 Jan 2013
Mangalam Service Co-operative Bank Ltd. and Another Vs Income Tax Officer and Others
High Court Of Kerala · (2013) 258 CTR 452 : (2013) 351 ITR 312 : (2013) 213 TAXMAN 406
Income Tax Act, 1961 — Section 133(6), 142(1), 2(31)
High Courts02 Jan 2013
M/S. Krishnan and Sons Vs Mary Amma Anto and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts02 Jan 2013Dismissed
M/S. Thrimathi and Sons Pvt. Ltd. Vs Nilambur Grama Panchayat and Assistant Engineer, Kerala State Electricity Board
High Court Of Kerala · (2013) 01 KL CK 0105
High Courts02 Jan 2013
Hussain and Muhammadali Vs Nazeer J.L., Haji M. Nazeer and Pathanapuram Grama Panchayath
High Court Of Kerala · (2013) 01 KL CK 0089
High Courts02 Jan 2013
Chief General Manager, Bharath Sanchar Nigam Limited and The General Manager Maintenance, BSNL Southern Telecom Region Microwave Station Building, Kaloor Ernakulam - 682017 Vs Manoj. D. Engineering Assistant, All India Radio Thiruvananthapuram, Residing at Mahesh Bhavan T.C 6/75, Vattiyoorkavu P.O. Thiruvananthapuram - 695013
High Court Of Kerala · (2013) 01 KL CK 0080
High Courts02 Jan 2013
M/s. Decor Mats Private Limited Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2013) 01 KL CK 0079
High Courts02 Jan 2013Dismissed
N.M. Karthikeyan Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0009
High Courts02 Jan 2013Dismissed
Prema Vs G. Thampi and Others
High Court Of Kerala · (2013) 01 KL CK 0005