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High Court Of Kerala judgments, 2013

1,397 judgments · page 70 of 70

High Courts01 Jan 2013Allowed

P.S. Vijayan and Others Vs State of Kerala and Others

High Court Of Kerala · (2013) 2 ILR (Ker) 417 : (2013) 2 KHC 149 : (2013) 2 KLJ 388 : (2013) 2 KLT 488

Evidence Act, 1872 — Section 114Kerala (Scheduled Castes and Scheduled Tribes) Regulation of Issue of Community Certificates Act, 1996 — Section 10, 11, 12(3), 30
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High Courts01 Jan 2013Dismissed

ITI Limited Vs Tahsildar and Others

High Court Of Kerala · (2013) 1 ILR (Ker) 300 : (2013) 1 KHC 315 : (2013) 1 KLJ 551 : (2013) 1 KLT 464

Companies Act, 1956 — Section 3, 617Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 20, 21, 23, 72
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