High Courts04 Jan 2013Dismissed
Abdul Shaheed Vs The Corporation of Calicut
High Court Of Kerala · (2013) 01 KL CK 0078
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 68 of 70
High Courts04 Jan 2013Allowed
K.P. Kasim Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0073
High Courts04 Jan 2013
T.L. Elizabath Vs Director of Urban Affairs Thiruvananthapuram-695001 and Secretary, Corporation of Cochin, Ernakulam-682011
High Court Of Kerala · (2013) 01 KL CK 0072
High Courts04 Jan 2013
P.B. Hamza Vs Special Tahsildar (R.R.), A.S. Vijayan, Althaf and The Oriental Insurance Company
High Court Of Kerala · (2013) 01 KL CK 0066
High Courts04 Jan 2013
The Melur Service Co-Operative Bank Ltd. Vs Unnikrishnan. T. and Others
High Court Of Kerala · (2013) 01 KL CK 0065
Constitution of India, 1950 — Article 14, 16Kerala Co-operative Societies Act, 1969 — Section 80(4)
High Courts04 Jan 2013
L.S. Sibu Vs Union of India and Others
High Court Of Kerala · (2013) 137 FLR 386 : (2013) 1 ILR (Ker) 452 : (2013) 1 KHC 155 : (2013) 1 KLJ 418 : (2013) 1 KLT 184 : (2013) 2 LLN 161 : (2013) 3 SCT 395 : (2014) 1 SLJ 483
Constitution of India, 1950 — Article 12, 226Trade Unions Act, 1926 — Section 3, 5, 6
High Courts04 Jan 2013Allowed
P.J. James Vs T.K. Gafoor, Unnikrishnan P. and M/s. New India Assurance Co. Ltd., Kannur
High Court Of Kerala · (2013) 01 KL CK 0044
High Courts04 Jan 2013Dismissed
The Koovappally Service Co. OP. Bank Ltd. Vs K.J. Varkey, State of Kerala and The Kerala Co-OP. Societies Employees Pension Board
High Court Of Kerala · (2013) 01 KL CK 0043
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts04 Jan 2013
Sainaba C.H. and Others Vs T.K. Safiya and Others
High Court Of Kerala · (2013) 01 KL CK 0035
High Courts04 Jan 2013Dismissed
N. Janardhanan Nair Vs State of Kerala, Secretary to Government and The Director of Higher Secondary Education
High Court Of Kerala · (2013) 01 KL CK 0030
High Courts04 Jan 2013
Mohanlal T.P. and Another Vs State of Kerala and Another
High Court Of Kerala · (2014) 1 KHC 535
High Courts03 Jan 2013
Jayasree Vs The South Indian Bank Limited
High Court Of Kerala · (2013) 01 KL CK 0195
High Courts03 Jan 2013Allowed
Ibey Susan Issac Vs Anicadu Service Co-operative Bank Ltd. and Another
High Court Of Kerala · (2013) 2 KHC 399
High Courts03 Jan 2013Dismissed
Prabhulla K. Vs State of Kerala and Others
High Court Of Kerala · AIR 2013 Ker 98
Constitution of India, 1950 — Article 226
High Courts03 Jan 2013Allowed
Sakthi Ceramics Vs Supreme Ceramics and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 505 : (2013) 1 KHC 340 : (2013) 1 KLJ 568
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 41 Rule 23Criminal Procedure Code, 1973 (CrPC) — Section 11, 151
High Courts03 Jan 2013Allowed
Maya Madhusoodanan Vs Shobha Shobalayathil, Thekke Mankuzhi Muri Bharanikkavu Village, Alappuzha District Pin 690503
High Court Of Kerala · (2013) 01 KL CK 0114
High Courts03 Jan 2013Dismissed
Dr. Abraham Kuruvilla Vs University of Kerala and Others
High Court Of Kerala · (2013) 01 KL CK 0108
Constitution of India, 1950 — Article 14, 19(1)(a), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts03 Jan 2013Allowed
Anuroop. R.V., Nidhin Bhavan, Kusavarkottukonam, Venpakal P.O. Aralummoodu (VIA), Thiruvananthapuram-695123 and Divya. R.V. Nidhin Bhavan, Kusavarkottukonam, Venpakal P.O. Aralummoodu (VIA), Thiruvananthapuram-695123 Vs L. Wilson Former Chairman Mary Matha College of Engineering Technology Paliyode, Dalumugham. P.O. Now Residing at Avikuzhi Vedu, Olathanni Neyyattinkara, Thiruvananthapuram-695133, S. Murugan Chairman Mary Matha College of Engineering Technology Paliyode, Dalumugham. P.O., Neyyattinkara Thiruvananthapuram-695125 and Mary Matha College of Engineering Technology Paliyode, Dalumugham. P.O., Neyyattinkara Thiruvananthapuram-695125
High Court Of Kerala · (2013) 01 KL CK 0107
Kerala Stamp Act, 1959 — Section 2(a), 2(a)(ii)
High Courts03 Jan 2013
Chandu @ Santhosh Kumar, Residing at Kadayara Veedu, T.C. NO. 42/462 Mukkolakkal, Vallakadavu, Thiruvananthapuram Vs State of Kerala and Others
High Court Of Kerala · (2013) 01 KL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jan 2013
V.M. Noufal, Golden Furniture Industries Department Plot, Athirampuzha Vs Assistant Engineer, Electrical Section, KSEB, Athirampuzha 686562 and Assistant Executive Engineer Electrical Sub Division, KSEB, Ettumanoor 686631
High Court Of Kerala · (2013) 01 KL CK 0084
Electricity Act, 2003 — Section 127