High Courts07 Jan 2013
P.J. Jacob Vs K.J. Benoy and State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 66 of 70
High Courts07 Jan 2013
Sainuddeen Vs State of Kerala and Hafsath
High Court Of Kerala · (2013) 01 KL CK 0134
High Courts07 Jan 2013
Roy Thomas, Balummel House, Kannamaly, Kochi-682008 Vs Kerala State Electricity Board, Deputy Chief Engineer KSE Board and The Assistant Engineer Electrical Section, KSEB
High Court Of Kerala · (2013) 01 KL CK 0133
Electricity Act, 2003 — Section 127, 127(2)
High Courts07 Jan 2013
Dr. Velayudhan Vs State of Kerala and K.K. Geetha
High Court Of Kerala · (2013) 01 KL CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 376, 506(i)
High Courts07 Jan 2013
P.V. Anishkumar Vs The Regional Transport Authority
High Court Of Kerala · (2013) 01 KL CK 0131
High Courts07 Jan 2013Dismissed
Nabeel. N.K. Vs P.K. Nazeer, U. Satheeshan and New India Assurance Co. Ltd., Thripuri Building, East Nadakkavu, Kozhikode
High Court Of Kerala · (2013) 01 KL CK 0130
High Courts07 Jan 2013
Muhammed Shah also Known as Mylakkad Shah Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0129
Criminal Procedure Code, 1973 (CrPC) — Section 258Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 3Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 20, 21, 25
High Courts07 Jan 2013
Krishnakumar Rep. by Mother and Next Friend Suseela V. Nair Vs Dhanya
High Court Of Kerala · (2013) 01 KL CK 0128
High Courts07 Jan 2013Dismissed
M/s. Poddar Udyog Limited Vs Lifetime Realty Pvt. Ltd. and M/s. Gold View Vyapar (P) Ltd.
High Court Of Kerala · (2013) 2 KHC 710
Arbitration and Conciliation Act, 1996 — Section 11, 36, 9Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)
High Courts07 Jan 2013Allowed
Parameswaran Vs Lekshaman
High Court Of Kerala · (2013) 1 ILR (Ker) 888 : (2013) 1 KHC 503 : (2013) 1 KLT 487 : (2013) 4 RCR(Civil) 595
Transfer of Property Act, 1882 — Section 123
High Courts07 Jan 2013
Ravi Vs New India Assurance Co. Ltd., Branch Office, P.B. No. 108, Kodavath Shopping Complex, Sub Jail Road, Aluva
High Court Of Kerala · (2013) 01 KL CK 0096
High Courts07 Jan 2013
Kanaka Satheesh Vs The Deputy Labour Commissioner, The District Collector and Mr. Sureshkumar
High Court Of Kerala · (2013) 01 KL CK 0093
High Courts07 Jan 2013
K. Viswambharan, S. Rajendran Nair and R.S. Suresh Kumar Vs Intelligence Inspector, Assistant Commissioner, The Standard Agencies and Commercial Tax Officer (Work Contract)
High Court Of Kerala · (2013) 01 KL CK 0090
High Courts07 Jan 2013Dismissed
Mohan M.S. Vs Deputy Director of Dairy Development Office of Deputy Director of Dairy Development Thiruvananthapuram, Keezhummakam Diary Producers Co-oprative Society Ltd. and F. Joy
High Court Of Kerala · (2013) 01 KL CK 0086
Kerala Co-operative Societies Act, 1969 — Section 32, 83(1)(j)
High Courts07 Jan 2013
Boby George Vs State of Kerala and K.P. George
High Court Of Kerala · (2013) 01 KL CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b), 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2013
K.M. Safeer Vs Sreejith and Kerala State
High Court Of Kerala · (2013) 01 KL CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2013Allowed
Sabu Augustine Vs State of Kerala and Others
High Court Of Kerala · (2013) 01 KL CK 0047
High Courts07 Jan 2013
Preethimol C.S. Vs Madusudhanan Nair G.
High Court Of Kerala · (2013) 01 KL CK 0041
High Courts07 Jan 2013
K. Sivaprasad Vs State of Kerala and Bindu
High Court Of Kerala · (2013) 01 KL CK 0036