High Courts09 Jan 2013Allowed

Dijil and Another Vs Sub Inspector of Police, Kunnamkulam

High Court Of Kerala · (2013) 1 ILR (Ker) 1031 : (2013) 1 KHC 517 : (2013) 1 KLJ 656

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 198, 199, 2(d)Kerala Forest Act, 1961 — Section 68Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23
High Courts09 Jan 2013Allowed

Digil Vs Sub Inspector of Police

High Court Of Kerala · (2013) 1 KLT 600

Criminal Procedure Code, 1973 (CrPC) — Section 167, 173(2), 198, 199, 2(d)Kerala Forest Act, 1961 — Section 52, 52(2), 61A, 67, 68Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23, 24, 25