High Courts07 Jan 2013Allowed
St. Mary''s Hotels (P.) Ltd. Vs Commercial Tax Officer (Works Contract and Luxury Tax) and Others
High Court Of Kerala · (2013) 60 VST 319
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 67 of 70
High Courts04 Jan 2013Disposed Off
Premkumar P. Vs Sales Tax Officer-I
High Court Of Kerala · (2013) 1 KHC 331
High Courts04 Jan 2013Allowed
Abdul Khader Vs Abdullakutty and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 708 : (2013) 1 KHC 218 : (2013) 1 KLJ 466 : (2013) 2 RCR(Civil) 214
Provincial Insolvency Act, 1920 — Section 4, 7, 8
High Courts04 Jan 2013
Sree Sudheendra Medical Mission Vs The Senior Superintendent, K.S.E.B. Electrical Section, Puthencruz - 682308, The Assistant Engineer, K.S.E.B., Office of The Assistant Engineer, K.S.E.B., Electrical Section, Puthencruz - 682308 and The Executive Engineer, K.S.E.B., Electrical Section, Tripunithura - 682301
High Court Of Kerala · (2013) 01 KL CK 0125
High Courts04 Jan 2013
P.V. Aboobacker Vs The District Collector, The Deputy Tahsildar (RR), The Branch Manager, State Bank of India and Dr. P.V. Majeed
High Court Of Kerala · (2013) 01 KL CK 0124
High Courts04 Jan 2013
P.S. Sarvanath and Anupama Sarvanath Vs Chief Manager and Authorised Officer, Union Bank of India, Union Bank of India and Deepa Mohan
High Court Of Kerala · (2013) 01 KL CK 0123
High Courts04 Jan 2013
P.M. Assan Vs P.T. Shamshad
High Court Of Kerala · (2013) 01 KL CK 0122
Dissolution of Muslim Marriages Act, 1939 — Section 2(ii)(iv)(viii)(a)(d)
High Courts04 Jan 2013
Muthuswamy Vs P.A. Noorudheen and P.V. Gangadharan
High Court Of Kerala · (2013) 1 ILR (Ker) 417 : (2013) 1 KHC 248 : (2013) 1 KLJ 436 : (2013) 1 KLT 257
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104, 115, 115(1)Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts04 Jan 2013
Muthu Nayakam, C. No. 3096, Central Prison, Trivandrum Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts04 Jan 2013
Airport Director, Airport Authority of India Vs Thachanam Mundan and Others
High Court Of Kerala · (2013) 01 KL CK 0119
High Courts04 Jan 2013
The Airport Director, Airport Authority Of India, National Airports Division, Calicut Airport P.O., Calicut Airport Vs Smt. Parincheeri Kadiyumma (Died) and Others
High Court Of Kerala · (2013) 01 KL CK 0104
High Courts04 Jan 2013
M/s. Leader Properties and Estates Private Limited Vs Corporation of Kochi and Others
High Court Of Kerala · (2013) 01 KL CK 0103
Constitution of India, 1950 — Article 265
High Courts04 Jan 2013
A. Anub, Anu Traders, 17/23, Ettumuri, Alachancode, Ambattupalayam, Chittur, Palakkad District Vs Commercial Tax Officer, Chittur - 678101, Commissioner of Commercial Taxes, Thiruvananthapuram - 695001 and Inspecting Assistant Commissioner, Department of Commercial Taxes, Chittur - 678101
High Court Of Kerala · (2013) 01 KL CK 0102
High Courts04 Jan 2013
Abdul Rafeekh Vs State of Kerala
High Court Of Kerala · (2013) 01 KL CK 0101
Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts04 Jan 2013
Abdulla and M/s. Swapna Bonemeal Company (P) Ltd. Vs Union Bank of India and The Recovery Officer, Debts Recovery Tribunal
High Court Of Kerala · (2013) 01 KL CK 0100
High Courts04 Jan 2013Dismissed
Kala @ Viji Jesus Cottage, TC 11/112(1),Charachira Nanthancode, Thiruvananthapuram Vs Aniyankunju, Elavunkal House, Edakadathy P.O., Arayanjilimannu, Perinad, Ranny, Pin 673643
High Court Of Kerala · (2013) 01 KL CK 0099
High Courts04 Jan 2013
Premkumar P., Proprietor of Sai Trading Company, Valappaya Road Mulagunathukavu, Thrissur District Vs The Sales Tax Officer and State of Kerala
High Court Of Kerala · (2013) 196 ECR 347 : (2013) 1 KHC 331 : (2014) 69 VST 316
Central Sales Tax Act, 1956 — Section 6, 6A, 7, 7(2A), 7(3A)
High Courts04 Jan 2013
S. Shanmughan Vs The District Collector and Others
High Court Of Kerala · (2013) 01 KL CK 0088
High Courts04 Jan 2013
Musthafa P.A Vs The Authorised Officer, State Bank of India, Regional Business Office, St. Thomas College Road Thrissur, Thrissur District, Pin-680005 and The Manager, Vatanappally Branch, State Bank of India, Vatanappally Thrissur District, Pin-680001
High Court Of Kerala · (2013) 01 KL CK 0085
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts04 Jan 2013Allowed
Poothady Service Co-Operative Bank Ltd. Vs Government of Kerala
High Court Of Kerala · (2013) 01 KL CK 0081