High Courts10 Jan 2013

Raj Kumar Vs Mathaikutty

High Court Of Kerala · (2013) 1 KLJ 677 : (2013) 1 KLT 512

Kerala Panchayat Raj Act, 1994 — Section 238, 238(1), 238(1)(a), 238(1)(b), 238(2)
High Courts10 Jan 2013

Muraleedharan Vs State of Kerala

High Court Of Kerala · (2013) 01 KL CK 0097

Constitution of India, 1950 — Article 21, 39APassports Act, 1967 — Section 12(1)(b)Penal Code, 1860 (IPC) — Section 34, 419, 468, 471