High Courts21 Jan 2013
Panchami Vs Union of India
High Court Of Kerala · (2013) 2 KLJ 724 : (2013) 2 KLT 393
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 62 of 70
High Courts21 Jan 2013Dismissed
Vasu Vs Aramughan
High Court Of Kerala · (2013) 1 KHC 532 : (2013) 1 KLJ 674 : (2013) 1 KLT 629
Legal Services Authorities Act, 1987 — Section 20, 20(1)(ii), 21, 22A, 22A(a)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2013Dismissed
Litty Vs Vasu
High Court Of Kerala · (2013) 1 KHC 615 : (2013) 1 KLJ 718 : (2013) 1 KLT 669 : (2013) 4 RCR(Civil) 775
Transfer of Property Act, 1882 — Section 5, 52
High Courts21 Jan 2013Disposed Off
A.M. Joshy Vs The Canara Bank and Another
High Court Of Kerala · (2013) 2 KLJ 83
High Courts21 Jan 2013
Michael R. Vs Commercial Tax Officer, Alathur and Others
High Court Of Kerala · (2013) 2 KHC 108
High Courts18 Jan 2013
Kitex Garments Ltd. Vs Cus. and C. Ex. Settlement Commission, Chennai
High Court Of Kerala · (2014) 299 ELT 411
High Courts18 Jan 2013
Viswambaran Vs Intelligence Inspector, Squad No. III and Another
High Court Of Kerala · (2014) 67 VST 354
High Courts18 Jan 2013Dismissed
Jacob John Vs Kunjamma @ Podiyamma
High Court Of Kerala · (2013) 1 ILR (Ker) 788 : (2013) 1 KHC 443 : (2013) 1 KLJ 537 : (2013) 4 RCR(Civil) 591
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, Order 43 Rule 1(u)
High Courts18 Jan 2013
Lilly Varghese Vs District Labour Officer, Thrissur and Others
High Court Of Kerala · (2013) 1 KLJ 573 : (2013) 1 KLT 585
Kerala Headload Workers Rules, 1981 — Rule 26A, 26C
High Courts18 Jan 2013
Kamakshy Sekhar Vs Agricultural Income Tax and Commercial Tax Officer
High Court Of Kerala · (2013) 2 KLT 823
High Courts17 Jan 2013Allowed
Jaison Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 KHC 414
High Courts17 Jan 2013
Joseph D''Cunha Vs Tahsildar
High Court Of Kerala · (2013) 2 KLT 302
Factories Act, 1948 — Section 2(m)
High Courts17 Jan 2013Allowed
Southern Refineries Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2013) 200 ECR 190 : (2013) 1 ILR (Ker) 696 : (2013) 64 VST 25
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22, 22(3), 22A, 25
High Courts17 Jan 2013Dismissed
Chandrasekharan Vs Prasad
High Court Of Kerala · (2013) 2 KLJ 597 : (2013) 2 KLT 283
Constitution of India, 1950 — Article 226, 227
High Courts17 Jan 2013
P.P. Abdul Khader and Co. Vs Commissioner of Income Tax and Another
High Court Of Kerala · (2013) 351 ITR 17
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(2), 144, 144(1)
High Courts17 Jan 2013Disposed Off
Bhaskaran N. Vs Director of Local Fund Audit and Others
High Court Of Kerala · (2013) 2 KHC 4
High Courts16 Jan 2013Dismissed
Rasheed P.R. and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 2 KHC 243
High Courts16 Jan 2013Dismissed
Suresh Babu Vs Assessment Officer and Others
High Court Of Kerala · (2013) 2 KHC 169