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High Court Of Kerala judgments, 2013

1,397 judgments · page 3 of 70

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High Courts05 Dec 2013Allowed

Sreekumar I.T.K. Vs The Joint Registrar of Co-Operative Societies, The Kottanad Service Co-Operative Bank Ltd. and The Secretary, The Kottanad Service Co-Operative Bank Ltd.

High Court Of Kerala · (2013) 12 KL CK 0047

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High Courts05 Dec 2013Allowed

Haroon Rasheed Vs State of Kerala and Excise Inspector

High Court Of Kerala · (2013) 12 KL CK 0046

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22(b)(ii)(B), 29
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High Courts05 Dec 2013Disposed Off

Mujeeb Rahman Edakandiyil, Aboobacker Siddique, Jabir. E.P. and Haneefa Vellangotte Vs State of Kerala and Al Able Trading Contracting Wll

High Court Of Kerala · (2013) 12 KL CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts05 Dec 2013Allowed

N.A. Ali Vs State of Kerala and Station House Officer

High Court Of Kerala · (2013) 12 KL CK 0038

Penal Code, 1860 (IPC) — Section 147, 353, 448
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High Courts04 Dec 2013Allowed

Sreekumar G. Vs Guruvayur Devaswom Board and Others

High Court Of Kerala · (2013) 12 KL CK 0069

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High Courts04 Dec 2013Allowed

A.R. Joseph and Others Vs The Co-Operative Arbitration Court and Others

High Court Of Kerala · AIR 2014 Ker 22 : (2014) 1 ILR (Ker) 374 : (2014) 1 KLJ 290

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High Courts04 Dec 2013Dismissed

M/s. PTS Hotels India Private Limited Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 385 : (2014) 1 KLJ 294 : (2014) 1 KLT 54

Foreign Liquor Rules — Rule 13(3)Kerala Municipalities Act, 1994 — Section 447
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High Courts04 Dec 2013Dismissed

M/s. NTPC Limited Vs State of Kerala

High Court Of Kerala · (2013) 12 KL CK 0055

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High Courts04 Dec 2013Dismissed

Kerala State Petroleum Traders Association Narayaneeyam Vs Union of India and Others

High Court Of Kerala · (2013) 12 KL CK 0051

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High Courts04 Dec 2013Dismissed

Rajesh R. Nair Vs Meera Babu

High Court Of Kerala · AIR 2014 Ker 44 : (2014) 1 ILR (Ker) 553 : (2014) 1 KHC 83 : (2014) 1 KLT 217

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High Courts04 Dec 2013Disposed Off

Sujesh V. Vs M/s. K.K. Menon Motor Service and Others

High Court Of Kerala · (2014) 141 FLR 350 : (2014) 1 KHC 92 : (2014) 1 KLJ 384 : (2014) 1 KLT 189

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High Courts04 Dec 2013

Kalliyoor Service Co-Operative Bank Ltd. Vs The Registrar of Co-operative Societies and Others

High Court Of Kerala · (2013) 12 KL CK 0012

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High Courts04 Dec 2013

Ammini Vs Anees

High Court Of Kerala · (2014) 1 KLT 215

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High Courts04 Dec 2013

Santhosh Vs State of Kerala and Dr. Usha Elizabath George

High Court Of Kerala · (2013) 12 KL CK 0007

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High Courts03 Dec 2013

Luqman Ali Muhammed Vs Kerala State Electricity Board

High Court Of Kerala · (2014) 2 KLT 833

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High Courts03 Dec 2013Dismissed

G. Alexander Vs Union of India and Others

High Court Of Kerala · (2013) 12 KL CK 0067

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High Courts03 Dec 2013Dismissed

Surendran Vs Ravisankar

High Court Of Kerala · (2013) 12 KL CK 0053

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High Courts03 Dec 2013Disposed Off

K.P. Raveenran Vs The Deputy Director of Education and The Assistant Educational Officer

High Court Of Kerala · (2013) 12 KL CK 0048

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High Courts03 Dec 2013Dismissed

Shogun Organics Ltd. Vs Union of India and Others

High Court Of Kerala · AIR 2014 Ker 38 : (2014) 1 ILR (Ker) 626 : (2014) 1 KHC 346 : (2014) 2 KLT 434

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High Courts03 Dec 2013

B. Sasikumar Vs Commr. of C. Ex., Cus. and Service Tax (Appeals)

High Court Of Kerala · (2014) 304 ELT 32

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