High Courts28 Nov 2013
National Insurance Co. Ltd. Vs Anoopkumar T.K. and Another
High Court Of Kerala · (2014) 1 KLJ 396 : (2014) 1 KLT 266
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 5 of 70
High Courts28 Nov 2013Dismissed
Thomas Vs State of Kerala
High Court Of Kerala · (2014) 1 KHC 423 : (2014) 1 KLJ 743 : (2014) 1 KLT 567
High Courts27 Nov 2013
Shaju Sebastian Vs State of Kerala
High Court Of Kerala · (2014) 2 KLJ 573 : (2014) 2 KLT 18
High Courts27 Nov 2013Dismissed
Antoney Vs Joseph
High Court Of Kerala · (2014) 1 KHC 500 : (2014) 1 KLT 598
High Courts27 Nov 2013
Aneesh Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 1853 : (2014) 1 KHC 633
High Courts26 Nov 2013Dismissed
Radhakrishnan Vs D. Sasidharan Nair
High Court Of Kerala · (2014) 1 KHC 91
High Courts26 Nov 2013
Jayaprakash Vs Joint Registrar of Co-operative Societies
High Court Of Kerala · (2014) 140 FLR 846 : (2013) 4 KLT 788 : (2014) LabIC 314 : (2013) 5 LLN 614
High Courts26 Nov 2013
Three Star Granites (P) Ltd. Vs Assistant Commissioner of Income Tax
High Court Of Kerala · (2014) 266 CTR 326
High Courts26 Nov 2013
Kerala Rubber Foot Wear Manufacturers and Exporters Association and Others Vs State of Kerala and Others
High Court Of Kerala · (2014) 140 FLR 840 : (2013) 4 KHC 841 : (2014) 1 KLJ 70 : (2014) 1 KLT 277 : (2013) 5 LLN 621 : (2014) LLR 415
High Courts26 Nov 2013
Usha Rani Vs State of Kerala
High Court Of Kerala · (2014) CriLJ 692 : (2013) 4 KHC 847 : (2014) 1 KLJ 63 : (2013) 4 KLT 909
High Courts26 Nov 2013Dismissed
Radhakrishnan Vs D. Sasidharan Nair and Another
High Court Of Kerala · (2014) 1 KHC 91
High Courts26 Nov 2013
Binoj Antony Vs New India Assurance Co. Ltd.
High Court Of Kerala · (2014) 1 ACC 864 : (2013) 4 KLJ 844 : (2014) 1 KLT 393
High Courts22 Nov 2013
Munnoottam Kuzhiyil Vayaloli Balan Nambiar Vs Thekkedath Sankara Kurup
High Court Of Kerala · (2014) 1 KLJ 228
High Courts22 Nov 2013Dismissed
Employees'' State Insurance Corporation Vs Remya Krishnan R.
High Court Of Kerala · (2014) 140 FLR 886 : (2013) 5 LLN 632
High Courts21 Nov 2013Disposed Off
Rosy Arakkal Vs State of Kerala
High Court Of Kerala · (2013) 4 KHC 898
High Courts21 Nov 2013
N. Vijayakumar Vs Business India Builders and Developers Ltd. and Others
High Court Of Kerala · (2014) 1 KLJ 75
High Courts21 Nov 2013Disposed Off
M/s. Benhur Chits (P) Ltd. Vs Jayan K. Madhu and State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0051
High Courts21 Nov 2013
Rosy Arakkal Vs State of Kerala and Others
High Court Of Kerala · (2013) 4 KHC 898
High Courts21 Nov 2013Allowed
Benny Peruvanthanam Vs Kerala State Co-operative Consumer''s Federation Ltd.
High Court Of Kerala · (2013) 4 KHC 791 : (2013) 4 KLT 987 : (2014) 1 LLN 185