CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/High Court Of Kerala/2013

COURT ARCHIVE

High Court Of Kerala judgments, 2013

1,397 judgments · page 6 of 70

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1946
High Courts20 Nov 2013Dismissed

Kunhi Mohammed Vs Sajitha

High Court Of Kerala · (2014) CriLJ 1185 : (2014) 1 DMC 668 : (2014) 1 ILR (Ker) 687 : (2014) 1 KLJ 298 : (2014) 1 KLT 43

Read judgment
High Courts20 Nov 2013

Baby @ Varghese Vs Gopakumar

High Court Of Kerala · (2013) 4 ILR (Ker) 925 : (2013) 4 KHC 834 : (2014) 1 KLJ 4

Read judgment
High Courts20 Nov 2013

Sameera and Others Vs Mammootty, M.C. and Others

High Court Of Kerala · (2013) 4 ILR (Ker) 915 : (2013) 4 KHC 826 : (2014) 1 KLJ 47

Read judgment
High Courts20 Nov 2013Dismissed

Unnikrishnan Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 993 : (2014) 1 KHC 575 : (2014) 1 KLJ 679 : (2014) 1 KLT 903

Read judgment
High Courts20 Nov 2013

South Indian Bank Ltd. and Others Vs Paul Vareed Cheruvathoor and Another

High Court Of Kerala · (2014) CriLJ 701 : (2013) 4 KHC 742 : (2013) 4 KLJ 815

Read judgment
High Courts19 Nov 2013

Radha, N. Vs M/s. Deepa Restaurant and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 568

Read judgment
High Courts19 Nov 2013

C.B. Koyakutty Vs Income Tax Officer and Another

High Court Of Kerala · (2014) 1 KLJ 737

Read judgment
High Courts19 Nov 2013Dismissed

Kurian Isac Vs M/s. United India Insurance Co. Ltd. and Others

High Court Of Kerala · (2014) 1 KHC 102

Read judgment
High Courts18 Nov 2013

K.M.C. Mahin Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 KLJ 269

Read judgment
High Courts18 Nov 2013

Ali C. and Others Vs State of Kerala and Others

High Court Of Kerala · (2014) CriLJ 911 : (2013) 4 KHC 871 : (2014) 2 RCR(Criminal) 233

Read judgment
High Courts18 Nov 2013

Sojo Augustine Vs Kerala State Electricity Board

High Court Of Kerala · AIR 2014 Ker 68 : (2013) 4 KHC 734 : (2014) 1 KLJ 68 : (2013) 4 KLT 756

Read judgment
High Courts18 Nov 2013

B.C. Radhakrishnan and Others Vs Saju Thuruthikunnen and Another

High Court Of Kerala · (2014) CriLJ 425 : (2014) 1 ILR (Ker) 134 : (2013) 4 KHC 705 : (2013) 4 KLJ 811 : (2014) 1 RCR(Criminal) 796

Read judgment
High Courts18 Nov 2013

Mohanan Vs Shaji @ Babu, Molly Anirudhan, Baby and Vishwambharan

High Court Of Kerala · (2013) 11 KL CK 0056

Read judgment
High Courts18 Nov 2013Disposed Off

N.D. Rethy Vs K.V. Kuriachan and State of Kerala

High Court Of Kerala · (2013) 11 KL CK 0050

Read judgment
High Courts18 Nov 2013

Dhanya Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 330 : (2013) 4 KLT 856

Read judgment
High Courts18 Nov 2013

Belcita Vincent Gomez Vs Vincent Gomez

High Court Of Kerala · (2014) 1 ILR (Ker) 327 : (2013) 4 KHC 748 : (2013) 4 KLT 890

Read judgment
High Courts18 Nov 2013Dismissed

Vinayaraj K. Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 621 : (2014) 1 KHC 205 : (2014) 1 KLJ 731 : (2014) 1 KLT 709

Read judgment
High Courts18 Nov 2013Dismissed

Narayanan, K. Vs State of Kerala and Others

High Court Of Kerala · (2014) 1 ILR (Ker) 654

Read judgment
High Courts18 Nov 2013

Santhosh Vs State of Kerala

High Court Of Kerala · (2014) CriLJ 944 : (2014) 2 DMC 184 : (2014) 1 ILR (Ker) 305 : (2014) 1 KLT 98

Read judgment
High Courts18 Nov 2013Dismissed

Anilkumar, M. and Another Vs State of Kerala

High Court Of Kerala · (2014) 1 ILR (Ker) 498

Read judgment
Previous1…45678…70Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions