COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 7 of 70
Vincy Cherian and Others Vs State of Kerala and Others
High Court Of Kerala · (2014) 1 ILR (Ker) 9 : (2014) 1 KHC 41 : (2014) 1 KLJ 11 : (2014) 1 KLT 372
Dr. Shinto Francis T. Vs Vice Chancellor, Kerala University of Health and Allied Science and Another
High Court Of Kerala · (2013) 4 ILR (Ker) 839 : (2013) 4 KHC 672 : (2013) 4 KLJ 583
Vallikunnil Janaki Amma and Others Vs Sree Amruthamangalam Kshethram Moorthi and Another
High Court Of Kerala · (2014) 1 KHC 57 : (2014) 1 KLJ 367
Fazaludin Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 1310 : (2014) 1 KHC 14 : (2014) 1 KLJ 262
Bhargavan Pillai Vs Kerala State Electricity Board
High Court Of Kerala · (2014) 1 ILR (Ker) 502 : (2014) 1 KHC 143 : (2014) 1 KLJ 456 : (2014) 1 KLT 48
Noushad M. Vs Jubuna S.S.
High Court Of Kerala · (2013) 11 KL CK 0072
Prakashkumar Vs State Co-operative Election Commission
High Court Of Kerala · (2014) 1 KLT 68
Immanuel C. Christopher Vs University of Calicut, The Controller of Examinations, Dean of Students Welfare and The Principal, St. Thomas College
High Court Of Kerala · (2013) 11 KL CK 0049
M/s. Nirmala Automobiles Pvt. Ltd. Vs Kallayam Pushpalatha and High Court of Kerala
High Court Of Kerala · (2013) 11 KL CK 0047
C.S. Daniel Vs Deputy Commissioner of Income Tax
High Court Of Kerala · (2014) 220 TAXMAN 336
K. Narayanan Vs State of Kerala and Others
High Court Of Kerala · (2014) CriLJ 622
John Varghese (Pazhampallil) Vs Sweena Anna Thomas
High Court Of Kerala · AIR 2014 Ker 1 : (2013) 4 ILR (Ker) 855 : (2013) 4 KHC 612 : (2013) 4 KLJ 579
P.D. Jose and M.P. Porunchu Vs Karmaleetha Sabha and Others
High Court Of Kerala · (2013) 11 KL CK 0042
M/s. South Asean Trade Links Vs The State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0031
Devasia Vs Deputy Director of Education
High Court Of Kerala · (2014) 1 KLT 64
Muhammed Abdussathar V.K. Vs University of Kerala
High Court Of Kerala · (2013) 4 KHC 857
Lavya. A. (Minor) Vs Director of Medical Education
High Court Of Kerala · (2014) 1 KHC 290
Kuttappan Vs State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0083