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High Court Of Kerala judgments, 2013

1,397 judgments · page 9 of 70

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High Courts04 Nov 2013Disposed Off

Mrs. Reshmi Anilkumar and Anilkumar Vijayappan Vs State of Kerala and Mrs. Valsa Sreekumar

High Court Of Kerala · (2013) 11 KL CK 0080

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High Courts04 Nov 2013Disposed Off

Sreekumari Prasad Vs Asokan and State of Kerala

High Court Of Kerala · (2013) 11 KL CK 0078

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High Courts04 Nov 2013Disposed Off

Head Load and General Workers Union Vs State of Kerala and Others

High Court Of Kerala · (2013) 11 KL CK 0073

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High Courts04 Nov 2013

Nalini Vs State of Kerala and Others

High Court Of Kerala · (2014) CriLJ 633 : (2014) 1 ILR (Ker) 281 : (2014) 1 KLJ 54

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High Courts04 Nov 2013Dismissed

Rudolf Greenson Vs Cochin Thirumala Devaswom

High Court Of Kerala · (2013) 11 KL CK 0058

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High Courts04 Nov 2013Disposed Off

S. Venugopal and Others Vs Joint Registrar of Co-Operative Societies and Others

High Court Of Kerala · (2013) 11 KL CK 0046

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High Courts04 Nov 2013Allowed

Sajad @ Sanju and Sooraj Vs State of Kerala

High Court Of Kerala · (2013) 11 KL CK 0040

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High Courts04 Nov 2013Dismissed

The Chairman and Managing Director, BSNL, Sanchar Bhavan, The Assistant Director General, BSNL, Personal-IV Section and The Chief General Manager, BSNL, PMG Junction Vs Krishnadas V. and Union of India

High Court Of Kerala · (2013) 11 KL CK 0025

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High Courts04 Nov 2013Allowed

M/s. Ahcom Sarl, Galerie Du Grand Large Vs M/s. Peniel Cashew Company

High Court Of Kerala · (2013) 11 KL CK 0024

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High Courts02 Nov 2013Disposed Off

Babitha Vs DPI, Thiruvananthapuram, Deputy Director of Education, Assistant Educational Officer, Mattancherry and Manager, Hehmmlp School

High Court Of Kerala · (2013) 11 KL CK 0084

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High Courts01 Nov 2013Allowed

The Nair Service Society Vs State of Kerala

High Court Of Kerala · (2013) 4 KHC 49

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High Courts01 Nov 2013Disposed Off

The Manager, Vaidyaratnam Ayurveda College Vs The Union of India, The Central Council of Indian Medicine and The Commissioner for Entrance Examinations, Government of Kerala

High Court Of Kerala · (2013) 11 KL CK 0067

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High Courts01 Nov 2013Allowed

Ramsheed, Asif Ali T.K., Hafiz M.A. and Shabas T.S. Vs The Mahatma Gandhi University

High Court Of Kerala · (2013) 11 KL CK 0043

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High Courts01 Nov 2013Disposed Off

Hashir Kadambot Rasheed Vs State of Kerala, Department of Home Affairs, The Regional Passport Officer, Regional Passport Office, Sub Inspector of Police, Kodungallur Police Station and The Manager, Federal Bank Ltd.

High Court Of Kerala · (2013) 11 KL CK 0041

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High Courts01 Nov 2013

Nair Service Society Vs State of Kerala

High Court Of Kerala · (2013) 4 KLT 921

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High Courts01 Nov 2013Allowed

Shree Vidyadhiraja Vidyasamajam Registered Charitable Society Vs Indian Overseas Bank and R. Prabhakaran Nair

High Court Of Kerala · AIR 2014 Ker 4 : (2014) 1 BC 319 : (2013) 4 ILR (Ker) 940 : (2013) 4 KHC 465 : (2013) 4 KLJ 672 : (2013) 4 KLT 528

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High Courts01 Nov 2013Dismissed

H.K. Abdulla @ Fruit Abdulla Vs State of Kerala

High Court Of Kerala · (2013) 11 KL CK 0012

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High Courts31 Oct 2013Dismissed

K.L. Poly Vs State of Kerala

High Court Of Kerala · (2013) 4 KerLJ 762 : (2013) 4 KHC 648

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High Courts31 Oct 2013

Poly Vs State of Kerala

High Court Of Kerala · (2013) 4 ILR (Ker) 956 : (2013) 4 KHC 648 : (2013) 4 KLT 732

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High Courts31 Oct 2013Dismissed

Faisal Vs State of Kerala

High Court Of Kerala · (2013) 4 KLJ 470

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