High Courts07 Nov 2013Allowed
Lavya A. Vs Director of Medical Education, Thiruvananthapuram and Others
High Court Of Kerala · (2014) 1 KHC 290
COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 8 of 70
High Courts07 Nov 2013Disposed Off
P.J. Joseph Vs Kuttisankaraguptan and State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0062
High Courts07 Nov 2013Dismissed
Muhammed Abdussathar Vs University of Kerala
High Court Of Kerala · (2013) 4 KHC 857 : (2013) 4 KLT 1008
High Courts07 Nov 2013
COF Vs The Commissioner of Commercial Taxes, Thiruvananthapuram and Authority for Clarification Office of The Commissioner of Commercial Taxes
High Court Of Kerala · (2014) 43 GST 417
Kerala Value Added Tax Act, 2003 — Entry 60
High Courts06 Nov 2013Dismissed
Licil Antony Vs State of Kerala, Home (Ss A) Department and The Superintendent, Central Prison
High Court Of Kerala · (2014) CriLJ 2062 : (2013) 4 KHC 712
High Courts06 Nov 2013Dismissed
Sadhirthyan @ Thankachan and Others Vs State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0074
High Courts06 Nov 2013Disposed Off
Jose N.I. Vs A.P. Kurian, Ahammed Oomar Mitha and The United India Insurance Co. Ltd.
High Court Of Kerala · (2013) 11 KL CK 0054
High Courts06 Nov 2013
Elikutty Vs Kerala State Electricity Board
High Court Of Kerala · AIR 2014 Ker 5 : (2013) 4 KHC 622 : (2013) 4 KLT 721
High Courts06 Nov 2013Dismissed
Saji K.A. Vs Sree Sankaracharya University of Sanskrit Kalady and Others
High Court Of Kerala · (2014) 1 KLJ 404
High Courts06 Nov 2013Allowed
Raghavan Vs S. Bathery and The State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0016
High Courts06 Nov 2013Disposed Off
Anil Vs Johny Thomas, Saji and Manager, New India Insurance Co. Ltd.
High Court Of Kerala · (2013) 11 KL CK 0005
High Courts05 Nov 2013Dismissed
Majeed Koliyad Vs State of Kerala
High Court Of Kerala · (2013) 4 KerLJ 537 : (2013) 4 KHC 529
High Courts05 Nov 2013Dismissed
M/s. IAL India Ltd. Vs Assistant Commissioner of Income Tax, Circle-I(2)
High Court Of Kerala · (2013) 11 KL CK 0081
High Courts05 Nov 2013Dismissed
Sivan Nair and Kavitha Vs Krishnankutty
High Court Of Kerala · (2013) 11 KL CK 0068
High Courts05 Nov 2013Dismissed
Majeed Koliyad @ Mohamed Abdul Khader Majeed Vs State of Kerala and The National Investigation Agency
High Court Of Kerala · (2013) 4 KHC 529 : (2013) 4 KLJ 537 : (2013) 4 KLT 932
High Courts05 Nov 2013Disposed Off
Bineesh P.B. Vs A. Vidhyasagar, C.L. Joy and The Manager, National Insurance Co. Ltd.
High Court Of Kerala · (2013) 11 KL CK 0039
High Courts05 Nov 2013
Bharat Petroleum Corporation Ltd. and Others Vs T.S. Kalyanaraman and Others
High Court Of Kerala · (2014) 1 KHC 263 : (2014) 1 KLJ 353
High Courts05 Nov 2013Allowed
Chellappan Vs State of Kerala
High Court Of Kerala · (2013) 11 KL CK 0017
Kerala Abkari Act, 1077 — Section 8(1)
High Courts05 Nov 2013
Kerala Public Service Commission Vs Jelphy
High Court Of Kerala · (2014) 2 KLT 459