COURT ARCHIVE
High Court Of Kerala judgments, 2013
1,397 judgments · page 4 of 70
ABS Industries Vs Authority of Issue Clarification
High Court Of Kerala · (2014) 1 KLT 908 : (2014) 68 VST 520
Mary, Represented by Power of Attorney Holder and Others Vs The District Collector, Thrissur, The Special Tahsildar, Land Acquisition for Trhissur Corporation, The Secretary, Chalakkudy Municipality and The State of Kerala
High Court Of Kerala · (2013) 12 KL CK 0018
O.P. Gangadharan and Raveendran Areekkara Vs Registrar of Co-Operative Societies and Kozhikode District Co-Operative Bank Ltd.
High Court Of Kerala · (2013) 12 KL CK 0017
Employees State Insurance Corporation Vs Dasan
High Court Of Kerala · (2014) 140 FLR 836 : (2014) 1 KLJ 448 : (2014) 1 KLT 76
P.N. Padmavathy and Others Vs The State of Kerala and Sumangala
High Court Of Kerala · (2013) 12 KL CK 0008
Balachandran Vs S. Sujatha and Others
High Court Of Kerala · AIR 2014 Ker 80 : (2014) 1 KHC 105
Renjith V.S. and Others Vs State of Kerala, Department of Higher Education, State Library Council and The Secretary, State Library Council
High Court Of Kerala · (2013) 12 KL CK 0066
Madanamohan P.S. Vs Joint Registrar of The Co-Operative Societies (General) and Others
High Court Of Kerala · (2013) 12 KL CK 0065
Kesavapillai Gopakumar Vs Padmanabha Pillai Kumaraswamy @ Palani
High Court Of Kerala · (2013) 12 KL CK 0061
Ismail Kunju and Another Vs Panmana Grama Panchayath, Kollam and Others
High Court Of Kerala · AIR 2014 Ker 25 : (2014) 1 ILR (Ker) 28 : (2013) 4 KHC 860 : (2014) 1 KLJ 302 : (2014) 1 KLT 179
George Joseph Vs The District Educational Officer, Kattappana and Others
High Court Of Kerala · (2013) 12 KL CK 0050
C. Radhakrishna Pillai Vs Administrative Committee, Kerala State Co-Operative Employees Pension Board and Tahsildar, Pathanapuram
High Court Of Kerala · (2013) 12 KL CK 0049
The Cochin Malabar Estate and Industries Limited Vs DC School of Management and Technology
High Court Of Kerala · (2013) 12 KL CK 0045
Pallath Peru George Vs N.K. Rahoof, N.K. Ashraf and New India Assurance Company Ltd.
High Court Of Kerala · (2013) 12 KL CK 0019
Usha Venu Vs The Registrar of Co-Operative Societies and Others
High Court Of Kerala · (2013) 12 KL CK 0011
A. Sainulabdeen Vs Shaji and Subin P.
High Court Of Kerala · (2013) 12 KL CK 0006
S. Biju Vs The Registering Authority and The Deputy Transport Commissioner
High Court Of Kerala · (2013) 12 KL CK 0003
Ratnakaran Vs L.B.S. Centre for Science and Technology
High Court Of Kerala · (2014) 1 KLT 195