High Courts06 Mar 2018
Vishnuraj R. Vs State Of Kerala And Ors
High Court Of Kerala · (2018) 03 KL CK 0089
Motor Vehicles Act, 1988 — Section 92, 177
COURT ARCHIVE
High Court Of Kerala judgments, 2018
373 judgments · page 4 of 19
High Courts06 Mar 2018
Muhammed Abrar And Ors Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 323, 354, 427, 431, 451, 506(i)
High Courts06 Mar 2018Dismissed
Mohammed Niyas Vs Commissioner Of Income Tax
High Court Of Kerala · (2018) 03 KL CK 0086
Income Tax Act, 1961 — Section 245ISecond Schedule Of Income Tax Act, 1961 — Rule 11, 11(6), 16(1), 48, 57, 51, 58, 61, 68(B), 68(B)(1), 68B(2)(iii)Constitution Of India, 1950 — Article 226
High Courts06 Mar 2018Allowed
Manoj T Paul Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0085
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 109, 406, 420
High Courts06 Mar 2018
K.Nirmala Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0084
Code Of Criminal Procedure, 1973 — Section 438Prize Chit Money Circulation (Banning) Act, 1978 — Section 3, 4Money Lenders Act, 1958 — Section 17
High Courts06 Mar 2018Allowed
Ajayakumar Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 498
High Courts05 Mar 2018
Sosamma John Vs Thrissur Co-Operative Agricultural & Rural
High Court Of Kerala · (2018) 03 KL CK 0108
Kerala State Co-Operative Agricultural Development Banks Act, 1984 — Section 8, 9, 10, 12, 19, 19(2)(b), 20, 20(1), 23Kerala State Co-operative Agricultural and Rural Development Banks Rules, 1986 — Rule 8, 8(c), 8(c)(iv), 8(e)(iv), 11, 11(1)Code Of Civil Procedure, 1908 — Order 21 Rule 66(2), Order 21 Rule 64, Order 21 Rule 66
High Courts05 Mar 2018Allowed
K.K.Sunilkumar, Vs M.N.Anilkumar
High Court Of Kerala · (2018) 03 KL CK 0107
Negotiable Instruments Act, 1881 — Section 118(a)Evidence Act, 1872 — Section 60, 67
High Courts05 Mar 2018
Hassan Koya A.K Vs Eranholi Koya
High Court Of Kerala · (2018) 03 KL CK 0106
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 11(17), 20
High Courts05 Mar 2018Disposed Off
Commercial Tax Officer Vs M/S. Milano Ice Cream Private Limited
High Court Of Kerala · (2018) 03 KL CK 0105
Kerala Value Added Tax Act, 2003 — Section 6, 8, 25, 56
High Courts05 Mar 2018Disposed Off
Prakasan K., Aged 44 Years Vs P.Sidharthan, Aged 48 Yea
High Court Of Kerala · (2018) 03 KL CK 0102
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 256(1)
High Courts05 Mar 2018
Shajan Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0100
Code Of Criminal Procedure, 1973 — Section 438Wild Life Protection Act, 1972 — Section 2(16)a, 2(16)b, 2(16)c, 2(33), 2(35), 9, 39, 49, 59(1)b, 51
High Courts05 Mar 2018Allowed
Joice Joseph Vs Ayarkunnam Grama Panchayath
High Court Of Kerala · (2018) 03 KL CK 0098
Kerala Panchayat Raj Act, 1994 — Section 233Kerala Panchayat Building Rules, 2011 — Rule 12, 61
High Courts02 Mar 2018
Arun Raj Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0103
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 147, 294(b), 341, 323, 324, 332, 341, 353, 442
High Courts02 Mar 2018Allowed
Shijith, Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0095
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 420, 465, 471
High Courts02 Mar 2018Allowed
Sherin Samuel, Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0094
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420Emigration Act, 1983 — Section 10
High Courts02 Mar 2018Allowed
Rugmini, D/O.Muthuvattil Veettil Vs Pushpavathy, Peruvalloor Desom
High Court Of Kerala · (2018) 03 KL CK 0093
Pensions Act, 1871 — Section 4, 6
High Courts02 Mar 2018
C.M.Harish Vs Dr. N.Poornachandra Rao
High Court Of Kerala · (2018) 03 KL CK 0092
High Courts02 Mar 2018Dismissed
Naduvil Vellad Devaswom Vs Mir Muhammed Ali, I.A.S
High Court Of Kerala · (2018) 03 KL CK 0091
High Courts02 Mar 2018
Akshay. K Vs State Of Kerala
High Court Of Kerala · (2018) 03 KL CK 0090
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 324, 452