High Courts05 Jan 2010Dismissed
Commissioner of Income Tax Vs G. Soman
High Court Of Kerala · (2011) 241 CTR 82 : (2011) 196 TAXMAN 251
Income Tax Act, 1961 — Section 43BKerala Abkari Shops (Disposal in Auction) Rules, 1974 — Rule 5(10)
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 127 of 128
High Courts05 Jan 2010
Ahammed Kannu, Sharafudeen Kannu and Abdulmajeed Vs State of Kerala
High Court Of Kerala · (1998) 2 KLJ 485
Criminal Procedure Code, 1973 (CrPC) — Section 209, 232, 313, 357(1)Penal Code, 1860 (IPC) — Section 143, 147, 149, 300, 302
High Courts05 Jan 2010
P.K. Mohammed Bava Vs The State of Kerala, The Parur Municipality and The Chairman, Parur Municipality
High Court Of Kerala · (2010) 01 KL CK 0090
Land Acquisition Act, 1894 — Section 4(1)
High Courts05 Jan 2010
Dishnet Wireless Ltd. Vs The Azhiyoor Grama Panchayath, The Special Grade Secretary and The State of Kerala
High Court Of Kerala · (2010) 01 KL CK 0089
Kerala Panchayat Raj Act, 1994 — Section 169, 69(2)Motor Vehicles Act, 1988 — Section 115, 116
High Courts05 Jan 2010
Lucy T.I. Vs The State of Kerala and Others
High Court Of Kerala · (2010) 01 KL CK 0087
High Courts05 Jan 2010
K.M. Moosa, Managing Partner Vs The Inspecting Asst. Commissioner and The Asst. Commissioner of Commercial
High Court Of Kerala · (2010) 30 VST 232
Kerala General Sales Tax Act, 1963 — Section 23(3), 23B, 23B(4)
High Courts05 Jan 2010
Hamsa Haji K. Vs The Malappuram District Co-op. Bank Ltd. and The Authorised Officer (General Manager)
High Court Of Kerala · (2010) 01 KL CK 0063
High Courts05 Jan 2010Dismissed
S. Mohammed Noufal Vs The Employees Provident Funds Appellate Tribunal
High Court Of Kerala · (2010) 01 KL CK 0056
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 3(4), 7A, 7A(1), 7A(2)
High Courts05 Jan 2010
Sumam T.G. Vs State of Kerala, The Joint Registrar of Co-operative, The Mayyanad Regional Co-operative and The Life Insurance Corporation of India
High Court Of Kerala · (2010) 01 KL CK 0052
Payment of Gratuity Act, 1972 — Section 4(3)
High Courts05 Jan 2010Dismissed
Lathakumari P.S. Vs Kerala Public Service Commission and Others
High Court Of Kerala · (2009) 4 KLT 953
Constitution of India, 1950 — Article 14, 16, 226Travancore-Cochin Nurses and Midwives Act, 1953 — Section 32
High Courts05 Jan 2010Allowed
Sumithra K., Anusha A.V., Anusree and Ittichira Vs The United India Insurance Co. Ltd.
High Court Of Kerala · (2010) 01 KL CK 0036
High Courts05 Jan 2010Dismissed
M. Babu Vs The Kerala State Electricity Board, The Assistant Engineer, The Kerala Public Service Commission and The District Officer
High Court Of Kerala · (2010) 1 ILR (Ker) 384 : (2010) 1 KLT 435
Civil Procedure Code, 1908 (CPC) — Section 151Kerala Public Service Commission Rules of Procedure, 1976 — Rule 22Kerala State and Subordinate Services Rules, 1958 — Rule 3
High Courts05 Jan 2010Dismissed
Sub Inspector of Police Vs Girija
High Court Of Kerala · (2010) 1 ILR (Ker) 513 : (2010) 2 KLT 428
High Courts04 Jan 2010Allowed
Commissioner of Income Tax Vs Dr. P.K. Asokan
High Court Of Kerala · (2010) 195 TAXMAN 378
Income Tax Act, 1961 — Section 271(1)
High Courts04 Jan 2010
Xavier Joseph, Lilly Joseph and Sajan Joseph Vs D. Das and Others
High Court Of Kerala · (2010) 01 KL CK 0099
High Courts04 Jan 2010
Sherin Vs The State of Kerala, The Station House Officer, The Station House Officer and Mathew
High Court Of Kerala · (2010) 01 KL CK 0098
High Courts04 Jan 2010Dismissed
Dr. G. Pradeep Vs State of Kerala
High Court Of Kerala · (2010) 01 KL CK 0093
High Courts04 Jan 2010
T.S. Saji Mon, Managing Partner Vs Thiruvanvandoor Grama Panchayat, Secretary, Thiruvanvandoor Grama and Kerala Pollution Control Board
High Court Of Kerala · (2010) 01 KL CK 0091
Constitution of India, 1950 — Article 21
High Courts04 Jan 2010Dismissed
Dhanesh A.S. Dhanya Vs Kerala Public Service Commission, The Secretary and The Chairman
High Court Of Kerala · (2010) 01 KL CK 0084
High Courts04 Jan 2010
Viswambaran. T.S. Vs State of Kerala and Others
High Court Of Kerala · (2010) 01 KL CK 0074