Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173, 173(2), 173(5)Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 201

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High Courts08 Jan 2010Dismissed

Praveen, A. Vs High Court of Kerala and Others

High Court Of Kerala · (2010) 1 KLT 417

Kerala State and Subordinate Services Rules, 1958 — Rule 10

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High Courts08 Jan 2010Allowed

Anniamma Mathew, Anitha Rani Mathew, Anila Mathew and Anish Mathew Vs Alichen Varghese Kutty, Kochumon Jacob, The New India Assurace Co. Ltd. and M.V. Chacko

High Court Of Kerala · (2010) 01 KL CK 0108

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High Courts08 Jan 2010

Somarajan Vs State of Kerala

High Court Of Kerala · (2010) 01 KL CK 0085

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High Courts08 Jan 2010

P.G. Sasidharan and Others Vs The K.S.R.T.C. and Others

High Court Of Kerala · (2010) 01 KL CK 0078

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High Courts08 Jan 2010Allowed

Janaky Vs State of Kerala, The Director and District Animal Husbandry Officer

High Court Of Kerala · (2010) 01 KL CK 0072

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High Courts08 Jan 2010Dismissed

Kerala Livestock Development Board Vs Kerala Livestock Development Board Employee

High Court Of Kerala · (2010) 01 KL CK 0066

Industrial Disputes Act, 1947 — Section 2

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High Courts08 Jan 2010Disposed Off

The Director General of Income Tax, The Chief Commissioner of Income Tax, Directorate of Income Tax Vigilance and The Chairman Vs M.K. Surendran

High Court Of Kerala · (2010) 01 KL CK 0064

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119

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High Courts08 Jan 2010Dismissed

Pulkuizhiyil Mohammedkutty Vs Pookkottil Sadanandan and Another

High Court Of Kerala · (2010) 2 ILR (Ker) 217 : (2010) 2 KLJ 7 : (2010) 1 KLT 1018

Kerala Panchayat Raj Act, 1994 — Section 100, 100(c), 101, 102, 107

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High Courts08 Jan 2010

Smt. Aseena Abubaker Vs The Vice Chancellor, The Principal and Controller of Examinations

High Court Of Kerala · (2010) 01 KL CK 0048

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High Courts08 Jan 2010Dismissed

State of Kerala Vs P.E. Krishna Kumari

High Court Of Kerala · (2010) 01 KL CK 0043

Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 3

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High Courts08 Jan 2010Dismissed

K.G. Unnikrishnan and K.S. Beena Vs Thrissur Corporation and Mrs. Leena Benny

High Court Of Kerala · (2010) 01 KL CK 0032

Kerala Municipalities Act, 1960 — Section 215(4)

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High Courts08 Jan 2010

Commissioner of Income Tax Vs Ishwardas Sons

High Court Of Kerala · (2010) 192 TAXMAN 48

Income Tax Act, 1961 — Section 41(1), 43B

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High Courts07 Jan 2010Allowed

Commissioner of Income Tax Vs K.V. Sudhakaran

High Court Of Kerala · (2011) 245 CTR 596 : (2012) 344 ITR 25

Income Tax Act, 1961 — Section 132, 158BB, 158BC, 158BD

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High Courts07 Jan 2010

Johny Vs State of Kerala and Others

High Court Of Kerala · (2010) 01 KL CK 0132

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

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High Courts07 Jan 2010Allowed

Commissioner of Income Tax Vs Popular Vehicles and Services Ltd.

High Court Of Kerala · (2010) 191 TAXMAN 333

Income Tax Act, 1961 — Section 139, 142(1), 143(1), 143(3), 147

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High Courts07 Jan 2010Dismissed

The National Insurance Co. Ltd. Vs Velappan Nair Pillai, Rathnamma Nair and Sanjai Kumar Nair

High Court Of Kerala · (2010) 01 KL CK 0107

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