High Courts14 Dec 2010Allowed

Rajeev Alexander Vs Seynullabdeen

High Court Of Kerala · (2011) 1 ILR (Ker) 210 : (2011) 1 KLJ 241

Kerala Panchayat Raj Act, 1994 — Section 102(1), 52(1)A, 52APanchayat Raj (Conduct of Election) Rules, 1995 — Rule 6