High Courts13 Dec 2010Dismissed
Commissioner of Income Tax Vs Abdul Razzak
High Court Of Kerala · (2011) 241 CTR 485 : (2011) 1 KLT 919 : (2011) 198 TAXMAN 1
Income Tax Act, 1961 — Section 6(1)Merchant Shipping Act, 1958 — Section 3
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 4 of 128
High Courts13 Dec 2010Dismissed
Manilal, K.N. Vs Johnson, E.F.
High Court Of Kerala · (2011) 3 BC 682 : (2011) 1 ILR (Ker) 305 : (2011) 1 KLJ 542
Evidence Act, 1872 — Section 34
High Courts13 Dec 2010Dismissed
Remya George Vs The Organising Committee
High Court Of Kerala · (2010) 12 KL CK 0139
High Courts13 Dec 2010Dismissed
Saseendrakumari Vs State Bank of Travancore
High Court Of Kerala · AIR 2011 Ker 58 : (2011) 2 BC 603 : (2011) 4 CivCC 73 : (2011) 1 KLJ 358 : (2011) 1 KLT 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 72Evidence Act, 1872 — Section 4
High Courts13 Dec 2010Dismissed
Muraleedharan Vs State of Kerala
High Court Of Kerala · (2011) 1 KLT 886
Kerala Abkari Act, 1077 — Section 56, 57Kerala Abkari Shops Disposal Rules, 2002 — Rule 9(2)
High Courts13 Dec 2010Dismissed
State of Kerala and Another Vs P.G. Kumari Amma and Another
High Court Of Kerala · (2011) 1 ILR (Ker) 508
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts13 Dec 2010
C.P. Mohammed Rafeeq and Petitioner Kunjumoideen Kutty Vs Deputy Superintendent of Police and Others
High Court Of Kerala · (2010) 12 KL CK 0108
High Courts13 Dec 2010
Grigo Kurian Vs State of Kerala and The Chief Manager
High Court Of Kerala · (2010) 12 KL CK 0107
High Courts13 Dec 2010Dismissed
Nalinakshan Nambbiar Vs State of Kerala and The Director of Printing
High Court Of Kerala · (2010) 12 KL CK 0106
Constitution of India, 1950 — Article 226
High Courts13 Dec 2010
Sathyakaman A.R. Vs The Calicut University and The Controller of Examinations
High Court Of Kerala · (2010) 12 KL CK 0096
High Courts13 Dec 2010
M.V. John Vs The District Collector
High Court Of Kerala · (2010) 12 KL CK 0095
High Courts13 Dec 2010
K.C. Varghese Vs The Survey Director, The Re-Survey Superintendent, The District Collector and Village Officer
High Court Of Kerala · (2010) 12 KL CK 0094
High Courts13 Dec 2010
Paul J. Kocheril Vs State of Kerala and The Chief Manager, Power Grid
High Court Of Kerala · (2010) 12 KL CK 0062
High Courts13 Dec 2010Allowed
Subair, S.S. and Another Vs DLF Home Developers Ltd. and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 116 : (2011) 1 KLJ 332
Arbitration and Conciliation Act, 1996 — Section 11, 8
High Courts13 Dec 2010Dismissed
P. Omana Amma Vs Chief Post Master General and Others
High Court Of Kerala · (2010) 12 KL CK 0019
Central Civil Services (Pension) Rules, 1972 — Rule 19Constitution of India, 1950 — Article 14, 16
High Courts13 Dec 2010Dismissed
Sujish S. Vs District Collector and Addition Sub-Inspector of Police
High Court Of Kerala · (2010) 12 KL CK 0005
High Courts13 Dec 2010
K. Suprabha Vs Union of India (UOI) and State of Kerala
High Court Of Kerala · (2010) 12 KL CK 0004
High Courts13 Dec 2010
T.K. Valsala Vs The District Collector, Collectorate, The Revenue Divisional Officer, The Chief Town Planner and The Secretary
High Court Of Kerala · (2010) 12 KL CK 0003
High Courts10 Dec 2010
M.V. Ramadasan, M.V. Vijayalakshmi, M.V. Valsaladevi and M.V. Radhakrishnan Vs State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0178
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 3(2), 8
High Courts10 Dec 2010Dismissed
Niya Joy Vs State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0176