High Courts08 Dec 2010Allowed
Wayanad District Wholesale Consumers Co-operative Store Ltd. Vs Thomas K.D. and Others
High Court Of Kerala · (2011) 1 KLJ 585
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 6 of 128
High Courts08 Dec 2010Dismissed
Wayanad District Wholesale Consumers Co-operative Store Ltd. Vs Thomas, K.D. and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 334
High Courts08 Dec 2010
Habeeb Vs Sebastian
High Court Of Kerala · (2011) 1 KLT 19 : (2011) 1 TAC 763
Criminal Procedure Code, 1973 (CrPC) — Section 367, 419, 425, 428, 442Evidence Act, 1872 — Section 74, 76Kerala Civil Rules of Practice, 1971 — Rule 239, 239(1), 239(3), 245, 246
High Courts08 Dec 2010
Abida Vs Government of India
High Court Of Kerala · (2011) 1 KLT 34 : (2011) 2 RCR(Civil) 426
Passports Act, 1967 — Section 4, 5, 6
High Courts08 Dec 2010Dismissed
The New India Vs M.K. Mohammadkunhi
High Court Of Kerala · (2010) 12 KL CK 0020
High Courts08 Dec 2010Allowed
Varkey and Anr Vs Union of India
High Court Of Kerala · (2011) 1 KLJ 132 : (2011) 2 RCR(Civil) 582
Railways Act, 1989 — Section 123, 123(c), 124A, 124A(b), 2(29)
High Courts07 Dec 2010
Oriental Insurance Co. Ltd. Vs Ponnamma and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 52 : (2011) 1 KLJ 739 : (2011) 8 RCR(Civil) 2771
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Dec 2010
Syamalakumari and Others Vs Vijayalakshmi Amma and Another
High Court Of Kerala · (2011) 2 KLJ 574 : (2011) 2 KLJ 570 : (2011) 2 KLT 9 : (2011) 2 RCR(Rent) 78
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A, Order 20 Rule 6A(2)(a), Order 41 Rule 1Evidence Act, 1872 — Section 5, 79Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18
High Courts07 Dec 2010Allowed
Commissioner of Income Tax Vs Ametak Auto Ltd.
High Court Of Kerala · (2011) 237 CTR 205 : (2011) 200 TAXMAN 184
Companies Act, 1956 — Section 58AIncome Tax Act, 1961 — Section 260A, 68
High Courts07 Dec 2010Dismissed
Narayanan, N.M. and Others Vs Naduvil Madom and Others
High Court Of Kerala · (2011) 1 ILR (Ker) 549
Evidence Act, 1872 — Section 116, 76, 89
High Courts07 Dec 2010
The Oriental Insurance Co. Ltd. Vs Ponnamma and Others
High Court Of Kerala · (2011) 1 KLJ 739
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Dec 2010Allowed
Xavier Vs John and Another
High Court Of Kerala · (2011) 1 KLJ 604 : (2011) 1 KLT 753
Transfer of Property Act, 1882 — Section 47, 48, 49
High Courts07 Dec 2010Allowed
Malabar and Pioneer Hosiety Pvt. Ltd. Vs The Commissioner of Wealth Tax
High Court Of Kerala · (2010) 12 KL CK 0111
High Courts07 Dec 2010
Vimala Sundram and Rajappan Vs The Elemkunnappuzha Grama Panchayat, The Secretary, The President and Mrs. Sheela Babu
High Court Of Kerala · (2010) 12 KL CK 0060
High Courts07 Dec 2010
Ajayan alias Baby Vs State of Kerala
High Court Of Kerala · (2011) 3 Crimes 247 : (2011) 1 ILR (Ker) 1 : (2011) 1 KLJ 34 : (2011) 1 RCR(Criminal) 543 : (2011) 1 RCR(Criminal) 543
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 302, 34, 411
High Courts06 Dec 2010
Sindhu Gopalakrishnan Vs Sebastian and Another
High Court Of Kerala · (2011) 2 Crimes 603 : (2011) 1 ILR (Ker) 231 : (2011) 1 KLJ 362 : (2011) 2 RCR(Criminal) 475 : (2011) 2 RCR(Criminal) 475
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 199, 199(4), 397, 397(1)Government of India Act, 1935 — Section 205(1)
High Courts06 Dec 2010Dismissed
Dr. Gopakumar M.K. Pillai Vs State of Kerala, Director of Medical Education and Dr. Anilkumar, Abhilash, Pela
High Court Of Kerala · (2010) 12 KL CK 0159
High Courts06 Dec 2010
Pallikunnu Grama Panchayat Vs The District Superintendent of Police and Others
High Court Of Kerala · (2011) 1 KLJ 145
Kerala Panchayat Raj Act, 1994 — Section 235W, 252
High Courts06 Dec 2010Dismissed
P.V. Mohammed Haji Vs Mundoli Muhammed Hajee and Another
High Court Of Kerala · (2011) 2 KLJ 193
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)(i), 11(4)(ii)
High Courts06 Dec 2010Dismissed
T.S. Sunil Kumar Vs The Secretary to Government and Others
High Court Of Kerala · (2011) 1 KLJ 301