High Courts10 Dec 2010
V.J. Jacob Vs District Collector and Taluk Surveyor
High Court Of Kerala · (2010) 12 KL CK 0175
COURT ARCHIVE
High Court Of Kerala judgments, 2010
2,547 judgments · page 5 of 128
High Courts10 Dec 2010
Baby @ John Vs The District Collector and Others
High Court Of Kerala · (2010) 12 KL CK 0174
Kerala Conservation of Paddy Land and Wetland Act, 2008 — Section 28
High Courts10 Dec 2010
Venus Publishing, Travellers Shop Vs The Commercial Manager
High Court Of Kerala · (2010) 12 KL CK 0152
High Courts10 Dec 2010Allowed
Union of India and Others Vs P.J. Mary
High Court Of Kerala · (2011) 2 KLJ 212
High Courts10 Dec 2010Allowed
Sunitha Vs State of Kerala and Another
High Court Of Kerala · (2011) 1 CivCC 688 : (2011) CriLJ 2005 : (2011) 2 Crimes 489 : (2011) 2 DMC 353 : (2011) 1 ILR (Ker) 152 : (2011) 3 RCR(Civil) 79 : (2011) 3 RCR(Civil) 79 : (2011) 2 RCR(Criminal) 750 : (2011) 2 RCR(Criminal) 750
Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 2, 28(2), 397, 401Penal Code, 1860 (IPC) — Section 294, 354, 376, 498, 509
High Courts10 Dec 2010Allowed
Dr. Jinsu Varghese and Another Vs Manager, St. Thomas College and Others
High Court Of Kerala · (2011) 2 ILR (Ker) 500
Kerala University Act, 1957 — Section 57(1), 57(2)
High Courts10 Dec 2010
K.K. Mathai Vs The Village Officer, The Revenue Divisional Officer and The Mananthavady Grama Panchayat
High Court Of Kerala · (2010) 12 KL CK 0006
High Courts09 Dec 2010Dismissed
Rosily Antony Vs The General Manager and The State of Kerala
High Court Of Kerala · (2010) 12 KL CK 0173
High Courts09 Dec 2010
Shaji Joseph Vs District Collector, Revenue Divisional Officer, Senior Geologist and Tahsildar
High Court Of Kerala · (2010) 12 KL CK 0172
Minor Mineral Concession Rules — Rule 5(6)
High Courts09 Dec 2010Dismissed
C.M. Philomina Vs Kerala Automobiles Limited
High Court Of Kerala · (2010) 12 KL CK 0161
High Courts09 Dec 2010Dismissed
N. Balakrishnan, ''Anjali'' Vs The Kerala State Electricity Board, The Chief Secretary to Government, The Controller of Legal Metrology and The Accountant General (A and E) Kerala
High Court Of Kerala · (2010) 12 KL CK 0160
Constitution of India, 1950 — Article 226
High Courts09 Dec 2010Allowed
Nazarudeen A, Head Accountant and Others Vs The State of Kerala and Others
High Court Of Kerala · (2010) 12 KL CK 0158
Kerala State and Subordinate Services Rules, 1958 — Rule 27B, 28
High Courts09 Dec 2010
Shanil. S Vs Somakumari, Reeja Sabu and Baburaj
High Court Of Kerala · (2010) 12 KL CK 0064
High Courts09 Dec 2010
C.H. Abdul Razak, C.H. Abdul Azeez and Dr. Mohammed Vs Subair C.H.
High Court Of Kerala · (2010) 12 KL CK 0063
High Courts09 Dec 2010Dismissed
Dr. Joseph Isaac Vs Union of India (UOI), Dental Council of India, The Secretary and Major General (Retired) Dr. P.N. Awasthi
High Court Of Kerala · (2010) 12 KL CK 0007
High Courts08 Dec 2010Allowed
Varkey and Another Vs Union of India (UOI)
High Court Of Kerala · (2012) ACJ 810 : (2011) 1 ILR (Ker) 218
Railways Act, 1989 — Section 123, 124A, 2(29)
High Courts08 Dec 2010Allowed
Varkey Vs Union of India (UOI)
High Court Of Kerala · AIR 2011 Ker 62 : (2011) 1 KLT 204 : (2011) 2 RCR(Civil) 582 : (2011) 1 TAC 840
Railways Act, 1989 — Section 123, 124A, 2(29)
High Courts08 Dec 2010Dismissed
Commissioner of Income Tax Vs Malerkotla Steels and Alloys (P) Ltd.
High Court Of Kerala · (2011) 237 CTR 201
High Courts08 Dec 2010Dismissed
Thangal Kunju Musaliar College Vs University of Kerala and The Vice Chancellor
High Court Of Kerala · (2010) 12 KL CK 0138
High Courts08 Dec 2010
Dr. Saurabh Jain and Others Vs State of Kerala and Others
High Court Of Kerala · (2011) 1 KLT 888
Constitution of India, 1950 — Article 14, 15, 15(1), 19(1)(e), 21