High Courts06 Nov 1970Allowed
Ayissa and Another Vs Prabhakaran
High Court Of Kerala · AIR 1971 Ker 239
Contract Act, 1872 — Section 56, 65
COURT ARCHIVE
High Court Of Kerala judgments, 1970
221 judgments · page 3 of 12
High Courts04 Nov 1970Dismissed
Behnan Vs Kanakaraja Pillai
High Court Of Kerala · (1971) KLJ 125
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(1)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 12, 23(k)
High Courts03 Nov 1970Allowed
Chempan Varkey Vs State of Kerala
High Court Of Kerala · (1971) KLJ 595
Penal Code, 1860 (IPC) — Section 161
High Courts02 Nov 1970
Excel Productions, Alleppey Vs The Commissioner of Income Tax, Kerala, Ernakulam
High Court Of Kerala · AIR 1971 Ker 185 : (1971) 80 ITR 356
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts30 Oct 1970Allowed
Kukkila Narayana Naik Vs The Additional District Magistrate, Cannanore and Others
High Court Of Kerala · AIR 1971 Ker 162
Arms Act, 1959 — Section 17Constitution of India, 1950 — Article 226
High Courts28 Oct 1970
Modern Woodcrafts Vs The Modern Woodcrafts Employees'' Union and Another
High Court Of Kerala · (1970) 2 LLJ 652
High Courts28 Oct 1970
James Chereath, Manager, C.J.M.U.P. School Vs The Regional Deputy Director of Public Instruction and Another P.M. Krishna Kurup, Manager, S.K.V.U.P. School Vs State of Kerala and Others
High Court Of Kerala · (1971) KLJ 345 : (1970) 2 LLJ 653
High Courts27 Oct 1970
P.S. Subramanian Vs The State of Kerala and Others
High Court Of Kerala · (1970) 2 LLJ 674
High Courts27 Oct 1970
R. Radhakrishna Reddiar Vs Controller of Estate Duty
High Court Of Kerala · AIR 1971 Ker 202 : (1971) 81 ITR 521
Estate Duty Act, 1953 — Section 24, 5Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts26 Oct 1970Dismissed
The Electric and Motor Works (P) Ltd. Vs Y.W.C.A., Trivandrum
High Court Of Kerala · (1971) KLJ 75
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(7)
High Courts23 Oct 1970Dismissed
Ammu Amma Vs Appu Menon
High Court Of Kerala · (1971) KLJ 83
Transfer of Property Act, 1882 — Section 105
High Courts22 Oct 1970
State of Kerala Vs K.R. Narayanan
High Court Of Kerala · AIR 1971 Ker 243
Arbitration Act, 1940 — Section 29, 30Civil Procedure Code, 1908 (CPC) — Section 34
High Courts22 Oct 1970
Commissioner of Income Tax Vs Indian Chamber of Commerce
High Court Of Kerala · (1970) 80 ITR 645
Income Tax Act, 1961 — Section 11(1), 11(2), 2(15)
High Courts21 Oct 1970Dismissed
State Vs Devaki Amma
High Court Of Kerala · (1971) ACJ 45 : (1971) KLJ 134
Penal Code, 1860 (IPC) — Section 340A
High Courts21 Oct 1970
Chami Chettiar Vs Thirumandhamkunnu Bhagavathi Devaswom
High Court Of Kerala · (1970) KLJ 1060
Constitution of India, 1950 — Article 14, 19, 19(1), 19(1)(f), 31
High Courts20 Oct 1970
Govinda Warriar Sreedhara Warriar Vs Rudra Warriar Balakrishna Warriar
High Court Of Kerala · (1971) KLJ 126
High Courts20 Oct 1970Dismissed
Sreenivasa Shenoi Vs Bank of Madura Limited
High Court Of Kerala · (1971) KLJ 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 8, 39, 89
High Courts20 Oct 1970Dismissed
Ammukutty Amma and Another Vs Madhavi Amma
High Court Of Kerala · AIR 1971 Ker 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts16 Oct 1970
Pullangode Rubber and Produce Co. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1971) 79 ITR 738
High Courts15 Oct 1970
M.K. Prakash Vs A.P. Parukutty Mooppilamma and others
High Court Of Kerala · (1971) KLJ 34
Penal Code, 1860 (IPC) — Section 143, 147, 506