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High Court Of Kerala judgments, 2021

3,296 judgments · page 4 of 165

High Courts21 Dec 2021Allowed

John Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0158

Code of Criminal Procedure, 1973 — Section 156(3), 306(4)(b), 482Indian Penal Code, 1860 — Section 34, 415, 416, 417, 418, 419, 420, 463, 464, 465, 466, 468, 471
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High Courts20 Dec 2021Allowed

Chinchu Joy Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0151

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420Negotiable Instruments Act, 1881 — Section 138
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High Courts20 Dec 2021Dismissed

Babu Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0147

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 324, 325, 326, 341
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High Courts20 Dec 2021Allowed

Sarish Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0145

Code of Criminal Procedure, 1973 — Section 438Wild Life (Protection) Act, 1972 — Section 2(1) (5), 9, 39, 49, 50, 51
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High Courts20 Dec 2021Dismissed

Ashraf M.M Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0144

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(B), 406, 409, 420, 465, 468, 471
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High Courts20 Dec 2021Allowed

Sangeetha Vs Union Of India

High Court Of Kerala · (2021) 12 KL CK 0142

Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 108Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 4, 7, 7(1)(a)
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High Courts17 Dec 2021Allowed

Babu Alexander Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0140

Code of Criminal Procedure, 1973 — Section 41A, 439Indian Penal Code, 1860 — Section 409, 468, 471Prevention of Corruption Act, 1988 — Section 13(a)
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High Courts17 Dec 2021Dismissed

Santha Kumari Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0138

Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 323, 326, 341, 355, 447
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