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High Court Of Kerala judgments, 2021

3,296 judgments · page 5 of 165

High Courts17 Dec 2021Allowed

Vipin Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0136

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 212, 307, 395Explosive Substances Act 1883 — Section 3, 5
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High Courts17 Dec 2021Dismissed

Shilin Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0135

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 324, 341
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High Courts16 Dec 2021Allowed

XXX Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0129

Indian Penal Code, 1860 — Section 363, 375, 376(2)(n), 403, 450Protection of Children from Sexual Offences Act, 2012 — Section 3(a), 4, 5(l), 6
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High Courts16 Dec 2021Dismissed

Yusuf Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0127

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 29, 37
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High Courts16 Dec 2021Disposed Of

Ibrahim @ Babu Vs Union Of India

High Court Of Kerala · (2021) 12 KL CK 0126

Code of Criminal Procedure, 1973 — Section 164Unlawful Activities (Prevention) Act, 1967 — Section 43D(5)
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High Courts16 Dec 2021Allowed

Saleesh N Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0123

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 308, 324, 341
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High Courts15 Dec 2021Allowed

G. Biju Vs State Of Kerala

High Court Of Kerala · (2021) 12 KL CK 0120

Code of Criminal Procedure, 1973 — Section 438Kerala Forest Act, 1961 — Section 27(1)(e)(iv)Kerala Wild Life Protection Act, 1972 — Section 2(l), 2(11), 2(16), 2(20), 2(33), 2(36), 9, 39, 50, 51, 57
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