High Courts15 Dec 2021Allowed
Ranjith, S/o Narayanan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0116
Code of Criminal Procedure, 1973 — Section 313, 397, 401
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 6 of 165
High Courts15 Dec 2021Allowed
Koyamon Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0115
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420
High Courts15 Dec 2021Dismissed
Mukundan.P.P Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0114
Code of Criminal Procedure, 1973 — Section 438Kerala Abkari Act, 1967 — Section 8(1), 8(2), 41A, 55(g)
High Courts15 Dec 2021Allowed
Prakashan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0113
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts15 Dec 2021Allowed
Smitha. S Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0112
Indian Penal Code, 1860 — Section 109, 304, 306, 498A
High Courts15 Dec 2021Allowed
Anas Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0111
Indian Penal Code, 1860 — Section 34, 498A
High Courts15 Dec 2021Allowed
Managing Director, Pothanikkad Farmers Co-Operative Bank Ltd Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0110
High Courts14 Dec 2021Allowed
Suresh Babu Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0109
Indian Penal Code, 1860 — Section 498A, 506(ii)
High Courts14 Dec 2021Allowed
Ponnachan @ Varghese Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0108
Indian Penal Code, 1860 — Section 34, 323, 498A, 506
High Courts14 Dec 2021Allowed
Firshad K.C Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0107
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(A), 22(b), 37Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 6, 24Kerala Police Act, 2011 — Section 118(e)
High Courts14 Dec 2021Allowed
Dijil Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0106
Indian Penal Code, 1860 — Section 294(b), 308, 323, 341, 506
High Courts14 Dec 2021Disposed Of
Safar T.K. Vs Land Revenue Commissioner Public Office Building, Museum Junction, Vikas Bhavan P.O
High Court Of Kerala · (2021) 12 KL CK 0105
Arms Act, 1959 — Section 3, 14, 15, 21, 25(1b)(a)
High Courts14 Dec 2021Dismissed
Rev.Dr.P.E.Thomas Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0104
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 511Evidence Act, 1872 — Section 65(b)(4)(c)
High Courts14 Dec 2021Allowed
Manu M Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0102
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 341
High Courts14 Dec 2021Dismissed
Rameshan M N Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0101
Code of Criminal Procedure, 1973 — Section 438Kerala Abkari Act, 1967 — Section 41A, 55(g)
High Courts14 Dec 2021Allowed
Ajmal Lailabeevi Kamaludheen Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0100
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 308, 342
High Courts13 Dec 2021Allowed
Sibi Varghese Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0099
Indian Penal Code, 1860 — Section 34, 201, 304
High Courts13 Dec 2021Allowed
Muhammed Anees A.M Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0098
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22(b), 37
High Courts13 Dec 2021Allowed
Omanakuttan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0097
Indian Penal Code, 1860 — Section 308, 326, 451