High Courts09 Dec 2021Allowed
Johny @ Johny P.Chacko Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0076
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 326, 342
COURT ARCHIVE
High Court Of Kerala judgments, 2021
3,296 judgments · page 8 of 165
High Courts09 Dec 2021Allowed
Aswin Biju Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0075
Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 427, 447, 506
High Courts09 Dec 2021Dismissed
Muhammedali Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0073
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 419, 465, 468, 471Passports Act, 1967 — Section 12(1)(b)
High Courts09 Dec 2021Allowed
Shibu Thomas Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0072
Code of Criminal Procedure, 1973 — Section 438Kerala Wild Lift Protection Act, 1972 — Section 9, 27(1)(e)(iv), 39, 51
High Courts09 Dec 2021Allowed
P.Anversadath Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0071
Constitution of India, 1950 — Article 356(1)Code of Criminal Procedure, 1973 — Section 197, 197(1), 482Karnataka Police Act, 1963 — Section 170
High Courts08 Dec 2021Dismissed
K. Muhammed Musthafa Vs Aralam Farming Corporation (Kerala) Limited
High Court Of Kerala · (2021) 12 KL CK 0070
High Courts08 Dec 2021Dismissed
Robin David Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0069
Indian Penal Code, 1860 — Section 34, 140, 302, 304II, 323, 324, 341Evidence Act, 1872 — Section 27
High Courts08 Dec 2021Dismissed
XXXX Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0067
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 354A(1)(i), 376ABProtection of Children from Sexual Offences Act, 2012 — Section 5(m), 5(n), 9(l), 9(m), 9(n), 10
High Courts08 Dec 2021Dismissed
Lakshmanan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0066
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 354A(1)(i)Protection of Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts08 Dec 2021Allowed
Akhil Varghese @ Manu Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0065
Indian Penal Code, 1860 — Section 342, 354D, 363, 376
High Courts08 Dec 2021Allowed
Muhammed Jizad Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0064
Indian Penal Code, 1860 — Section 118, 120(B), 143, 144, 147, 148, 149, 212, 294(b), 302, 324, 341, 506(ii)
High Courts08 Dec 2021Allowed
Prasanth S/o.Rajappan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0063
Kerala Abkari Act, 1967 — Section 55(g)
High Courts08 Dec 2021Allowed
Simi W/o Late Biju @ Baiju Vs Benoy S/o Paily Joseph
High Court Of Kerala · (2021) 12 KL CK 0062
Motor Vehicles Act, 1988 — Section 140(4), 163A
High Courts08 Dec 2021Allowed
Thomas Mathew @ Kunju S/o Late Mathai Vs Renju,S/O.Babu
High Court Of Kerala · (2021) 12 KL CK 0061
High Courts08 Dec 2021Allowed
Telin Fernadez S/o Robin Fernandez Vs Manager New India Assurance Company Ltd
High Court Of Kerala · (2021) 12 KL CK 0060
High Courts08 Dec 2021Partly Allowed
Lijo Anto M.A Vs Manager, (Prof.S.K.Krishnan Nampoothiri)
High Court Of Kerala · (2021) 12 KL CK 0059
Calicut University Act, 1975 — Section 60(9), 60(11)
High Courts07 Dec 2021Partly Allowed
Rajeesh Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0058
Code of Criminal Procedure, 1973 — Section 173(8), 313Indian Penal Code, 1860 — Section 96, 97, 98, 99, 100, 101, 102, 103, 104, 105, 106, 180, 299, 299(c), 300, 300(4), 302, 304, 304IIEvidence Act, 1872 — Section 25, 27, 32
High Courts07 Dec 2021Allowed
Jibin Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0057
Indian Penal Code, 1860 — Section 34, 308, 323, 324
High Courts07 Dec 2021Allowed
Ummerkutty Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0056
Indian Penal Code, 1860 — Section 420, 465, 468, 471
High Courts07 Dec 2021Allowed
Anilkumar @ Kuttan Vs State Of Kerala
High Court Of Kerala · (2021) 12 KL CK 0055
Kerala Abkari Act, 1967 — Section 8(1), 8(2)